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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Tamilnadu - Subsection

Section 26(5) in Tamil Nadu Panchayats (Elections) Rules, 1995

(5)Nothing contained in this rule shall prevent any candidate from being nominated by more than one nomination paper for any one election:Provided that not more than four nomination papers shall be presented by or on behalf of any candidate for any one election.