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Madhya Pradesh High Court

The Union Of India & Ors. vs Raj Kishore & Anr on 31 October, 2023

Author: Sheel Nagu

Bench: Sheel Nagu

                                         1
                   IN THE HIGH COURT OF MADHYA PRADESH
                                AT JABALPUR
                                  WPS No. 2363 of 2005
                       (THE UNION OF INDIA & ORS. Vs RAJ KISHORE & ANR)

 Dated : 31-10-2023
          None for petitioners.

          Shri Jai Shukla - Advocate for respondents.

I.A. No.16485/2023 has been moved for final hearing of this matter since it pertains to 2005 and the impugned order of the Tribunal passed in favour of respondents-employees has been stayed.

I.A. No.16485/2023 is allowed.

List the matter for final hearing in the final hearing list of December, 2023.

     (SHEEL NAGU)                                                         (HIRDESH)
        JUDGE                                                               JUDGE

DV

DINESH VERMA
2023.11.02
10:22:28 +05'30'