Madhya Pradesh High Court
The Union Of India & Ors. vs Raj Kishore & Anr on 31 October, 2023
Author: Sheel Nagu
Bench: Sheel Nagu
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
WPS No. 2363 of 2005
(THE UNION OF INDIA & ORS. Vs RAJ KISHORE & ANR)
Dated : 31-10-2023
None for petitioners.
Shri Jai Shukla - Advocate for respondents.
I.A. No.16485/2023 has been moved for final hearing of this matter since it pertains to 2005 and the impugned order of the Tribunal passed in favour of respondents-employees has been stayed.
I.A. No.16485/2023 is allowed.
List the matter for final hearing in the final hearing list of December, 2023.
(SHEEL NAGU) (HIRDESH)
JUDGE JUDGE
DV
DINESH VERMA
2023.11.02
10:22:28 +05'30'