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[Cites 0, Cited by 0] [Section 50(2)] [Section 50] [Entire Act]

State of Tamilnadu - Subsection

Section 50(2)(h) in Tamil Nadu Lease Holds (Abolition and Conversion into Ryotwari) Act, 1963

(h)the manner in which, and the officer by whom, fair rent shall be ascertained for the purposes of this Act,