Allahabad High Court
Smt. Munni Devi vs Smt. Shanti Devi And Another on 28 March, 2012
Author: Rajes Kumar
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 30 Case :- SECOND APPEAL No. - 336 of 2012 Petitioner :- Smt. Munni Devi Respondent :- Smt. Shanti Devi And Another Petitioner Counsel :- Mukhtar Alam,Arvind Srivastava Respondent Counsel :- Bhupendra Kr. Tripathi Hon'ble Rajes Kumar,J.
Put up on 10.4.2012 as fresh. Meanwhile, the parties, if so advised, may settle their claim through the settlement.
Order Date :- 28.3.2012 OP