Section 23(3)(a) in Uttarakhand Disaster Mitigation, Management and Prevention Act, 2005

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State of Uttarakhand - Subsection

Section 23(3)(a) in Uttarakhand Disaster Mitigation, Management and Prevention Act, 2005

(a)During the period an area remains an affected area the Authority shall perform or cause to be preformed in that area functions relating to-

(i)prevention of disaster, or

(ii)mitigation of effects of disaster,