Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 102] [Entire Act] Union of India - Subsection Section 102(1) in The Oil Mines Regulations, 2017 (1)The owner, agent and manager of every mine shall frame an emergency plan for implementation in the event of an emergency and submit a copy thereof to the Regional Inspector and District Magistrate.
