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State of Punjab - Section

Section 15 in Punjab Panchayat Samitis and Zila Parishads Employees Pension and Provident Fund Rules, 2000

15. Application of the Punjab Civil Services Rules.

- Any matter relating to pension and Provident Fund, which is not specifically covered under these rules, shall be governed and regulated by the provisions of the Punjab Civil Services Rules or any other corresponding rules on the subject.