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[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

Chota Nagpur Division - Subsection

Section 26(1)(a) in The Chota Nagpur Tenancy Rules, 1959

(a)when a record-of-rights has been prepared, the plot numbers, local names, quality, boundaries and area of each of the parcels of land constituting the holding, as entered in the record-of-rights;