Section 61(3) in Rajasthan Co-operative Societies Act, 2001
(3)[ Notwithstanding anything contained in sub-section (1), an order for winding up of the Apex Co-operative Bank or a Central Co-operative Bank shall be issued within one month of the recommendation of the Reserve Bank of India to that effect in public interest.] [Added by Notification No F. 2(15) Vidhi/2/2010 dated 3-4-2010 w.e.f. 16-10-2009.]
