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[Cites 0, Cited by 0] [Section 25A(1)] [Section 25A] [Entire Act]

State of Tamilnadu - Subsection

Section 25A(1)(f) in Tamil Nadu Agriculturists Relief Act, 1938

(f)An order under section 24 directing or refusing to direct the repayment of any purchase money realized in execution of a decree.