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[Cites 0, Cited by 0] [Section 220(2)] [Section 220] [Entire Act]

State of Uttar Pradesh - Subsection

Section 220(2)(ii) in U.P. Zamindari Abolition and Land Reforms Rules, 1952

(ii)a change of title over the holding for example, change by succession or transfer by the extinction of the rights of the person recorded and admission of another person, etc.; or