Section 23 in Nizams Institute of Medical Sciences Act, 1989
23. Finance Committee.
- There shall be constituted a Finance Committee which shall consist of the following, namely:-(a)the Director who shall be the Chairman of the Committee;(b)the Executive Registar who shall be the Secretary of the Committee;(c)the Secretary to Government, Health Medical & Family Welfare Department;(d)the Secretary to Government, Finance and Planning (Finance Wing) Department or his nominee;(e)the member nominated from amongst the Financing Agencies on the Governing Council and the Finance Officer of the Institute.
