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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Haryana - Subsection

Section 6(1)(d) in The Punjab Khadi and Village Industries Board Act, 1955

(d)has directly or indirectly by himself, by his wife or son, or by any partner any share or interest in any subsisting contract or employment with, by or on behalf of the Board;