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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

State of Uttar Pradesh - Subsection

Section 14(2)(i) in U.P. State Public Service Commission (Regulation of Procedure) Act, 1985

(i)The Uttar Pradesh State Public Service Commission (Regulation of Procedure) Ordinance, 1985, is hereby repealed.