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[Cites 0, Cited by 0] [Section 35] [Entire Act]

Vindhya Province - Subsection

Section 35(i) in The Abolition of Jagirs and Land Reforms Rules, 1953 (Vindhya Pradesh)

(i)When a person entitled to receive compensation dies before any or all the instalments of compensation are paid to him, the remaining instalments shall be paid to his legal representatives.