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Union of India - Section

Section 2 in New Mangalore Part Trust (Licensing of Stevedores) Regulation 2009

2. Definitions.

- In these regulations, unless the context otherwise requires,
(i)"Act" means the Major Port Trusts Act, 1963;
(ii)"Board" means the Board of Trustees of New Mangalore Port constituted under the Act;
(iii)"Chairman" means Chairman of the Port;
(iv)"Form" means form Annexed to these regulations,
(v)"Stevedore" is an authorized agent for loading and unloading and stowage of cargo in any form on board the vessels in Ports,
(vi)"Traffic Manager" means the officer for the time being in charge of Traffic Department of New Mangalore Port.
Trust and includes the deputies and assistants to the Traffic Manager and any other Officers acting under the authority of the Traffic Manager.