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[Cites 0, Cited by 0] [Section 92(2)] [Section 92] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 92(2)(vi) in Arunachal Pradesh Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2017

(vi)publishing annually at the close of the year its progress report, balance sheet and statement of assets and liabilities; and send copies thereof to each member of the Board and the State Government;