Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 18] [Section 2] [Entire Act] Union of India - Subsection Section 2(5) in The Wild Life (Protection) Act, 1972 (5)"captive animal" means any animal, specified in [Schedule I or Schedule II], which is captured or kept or bred in captivity;[* * *]
