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State of Madhya Pradesh - Section

Section 12 in The M.P. Prakoshtha Swamitva Rules, 1976

(12)Tanks, pumps, motors, fans, fire fighting equipment, compressoducts, central air conditioning and heating equipment and in general all apparatus and installation existing for common use.
(h)The following facilities located in each one of the....................upper floors and as shown in Exhibit A, attached hereto, are restricted common areas and facilities restricted to the family units of each respective floor :-