Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 39 in Sakri Canals Irrigation Rules, 1952 39. The Divisional Canal Officer shall forward the demand statements (Khatiani) to the Canal Deputy Collector as soon as they are all prepared and in any case not later than fifteen days before the latest day fixed for the payment of the water-rates.
