Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37] [Entire Act] State of Rajasthan - Subsection Section 37(10) in First Statutes of the University of Udaipur (10)arrange to obtain the names of the nominees of the Zila Parishad and Apex Co-operative Organisations for the maintenance of an up-to-date panel as required in these Statutes;
