Bombay High Court
Sudha Navin Parikh And 2 Ors vs Fr. Anthony D'Souza Vinayalaya And 9 Ors on 22 October, 2018
Bench: B.R. Gavai, M. S. Karnik
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 2050 OF 2018
Sudha Navin Parikh And 2 Ors. ....Petitioner
V/S
Fr. Anthony D'souza Vinayalaya And 9 Ors. ....Respondent
CORAM : B.R. GAVAI &
M. S. KARNIK, JJ
DATE : 22nd October, 2018
P.C. :
Due to paucity of time the matter is adjourned. Ad-interim relief if any to continue till then. Stand over to 30th November, 2018.
( ASSOCIATE ) Page 1/1 ::: Uploaded on - 22/10/2018 ::: Downloaded on - 27/10/2018 00:12:51 :::