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Bombay High Court

Sudha Navin Parikh And 2 Ors vs Fr. Anthony D'Souza Vinayalaya And 9 Ors on 22 October, 2018

Bench: B.R. Gavai, M. S. Karnik

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                WRIT PETITION NO. 2050 OF 2018

 Sudha Navin Parikh And 2 Ors.                                   ....Petitioner
             V/S
 Fr. Anthony D'souza Vinayalaya And 9 Ors.                    ....Respondent
        CORAM :                B.R. GAVAI &
                               M. S. KARNIK, JJ
      DATE :                   22nd October, 2018
 P.C. :

Due to paucity of time the matter is adjourned. Ad-interim relief if any to continue till then. Stand over to 30th November, 2018.

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