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Union of India - Section

Section 8 in The Unorganised Workers’ Social Security Act, 2008

8. Record keeping by District Administration.—

The record keeping functions for the purpose of this Act shall be performed by the District Administration:Provided that the State Government may direct that the record keeping function shall be performed by—
(a)the District Panchayat in rural areas; and
(b)the Urban Local Bodies in urban areas.