Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 834] [Entire Act] State of Punjab - Subsection Section 834(2) in Punjab Jail Manual, 1996 (2)To ensure this result being obtained, the Statement (Form No. 95) showing the weights of uncooked and cooked rations, should at unexpected intervals be checked by the Superintendent.
