Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Rajasthan - Subsection Section 3(a) in The Rajasthan Local Fund Audit Act, 1954 (a)"Auditor" means the [Director] [Substituted by Rajasthan Act No. 17 of 1987.] or any other person empowered by the State Government to perform the functions of a auditor under this Act;
