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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Odisha - Subsection

Section 24(5) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(5)A copy of the certificate of registration shall be displayed at the conspicuous place at the premises where the building and other construction work is being carried on.