Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Entire Act] State of West Bengal - Section Section 14 in The West Bengal School Service Commission Act, 1997 14. Validation. - The proceedings of the Commission shall not be invalid by reason of any vacancy in the office of the Chairman or any other member.
