Madhya Pradesh High Court
Vinod Kumar Saket vs The State Of Madhya Pradesh on 13 September, 2021
Author: Arun Kumar Sharma
Bench: Arun Kumar Sharma
1 MCRC-21072-2021 The High Court Of Madhya Pradesh MCRC-21140-2021 (SALIKRAM SAKET Vs THE STATE OF MADHYA PRADESH) MCRC/46413/2020, MCRC/21072/2021 8 Jabalpur, Dated : 13-09-2021 Heard through Video Conferencing.
List this matter alongwith M.Cr.C. No.26563/2021.
(ARUN KUMAR SHARMA) JUDGE julie Signature Not Verified SAN Digitally signed by JULIE SINGH Date: 2021.09.13 16:52:16 IST