Section 2(1)(b) in The Rajasthan Legislative Assembly (Officers and Members Emoluments and Pension) Act, 1956

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State of Rajasthan - Subsection

Section 2(1)(b) in The Rajasthan Legislative Assembly (Officers and Members Emoluments and Pension) Act, 1956

(b)[ "Member" means a member of the Legislative Assembly of the State, but save as otherwise expressly provided in this Act, does not include- [Substituted by Rajasthan 24 of 1970.]

(i)a Minister as defined in the Rajasthan Ministers Salaries Act, 1956 (Act No.43 of 1956); and

(ii)an Officer of the Legislative Assembly for the State as defined in this Act;]

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State of Rajasthan - Subsection

Section 2(1)(b) in The Rajasthan Legislative Assembly (Officers and Members Emoluments and Pension) Act, 1956