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[Cites 0, Cited by 0] [Section 98] [Entire Act]

State of Uttar Pradesh - Subsection

Section 98(c) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(c)steel or prefabricated structures are so designed and made that such structures can be safely transported or erected and weight of each unit of such structures is clearly marked on such unit;