Allahabad High Court
Commissioner Of Income Tax (Central) vs M/S Sahara India Mutual Benefit Co.Ltd. on 13 July, 2010
Author: Devi Prasad Singh
Bench: Devi Prasad Singh
Court No. - 27 Case :- INCOME TAX APPEAL No. - 125 of 2005 Petitioner :- Commissioner Of Income Tax (Central) Respondent :- M/S Sahara India Mutual Benefit Co.Ltd. Petitioner Counsel :- D.D. Chopra Respondent Counsel :- Wasiquddin Ahmad,Amit Shukla Hon'ble Devi Prasad Singh,J.
Hon'ble Dr. Satish Chandra.J. Heard learned counsel for the parties. Judgment reserved.
The parties will submit the compilation of case law by tomorrow i.e. 14.7.2010.
Order Date :- 13.7.2010 KS/