Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Andhra Pradesh - Subsection

Section 39(v) in Andhra Pradesh Excise (Lease of right of selling by shop and conditions of licenses) Rules, 2005

(v)Persons below (2(1) years of age.