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[Cites 0, Cited by 0] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(4) in The Merchant Shipping (Fire Appliances) Rules, 1969

(4)Every such ship fitted with main or auxiliary oil-fired boilers shall be provided in each boiler room either with a receptacle containing at least 0.30 cubic metres of sand or any other material suitable for quenching oil fires together with scoops for distributing the contents of the receptacle or with a portable fire extinguisher.