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[Cites 0, Cited by 0] [Section 99] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 99(3) in Arunachal Pradesh Panchayat Raj Act, 1997

(3)Subject to such general control as the Zilla Parishad may exercise from time to time, all orders and cheques for payment from the Zilla Parishad Fund shall be signed by the Member Secretary,