Kerala High Court
Sree Usha N vs State Of Kerala on 17 August, 2022
Author: A.K.Jayasankaran Nambiar
Bench: A.K.Jayasankaran Nambiar
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944
RP NO. 572 OF 2022
AGAINST THE JUDGMENT IN WA 1316/2021 OF HIGH COURT OF KERALA
REVIEW PETITIONER/RESPONDENT:
DR SABINA C.A,AGED 62 YEARS
D/O. ABRAHAM,
RETIRED ASSOCIATE PROFESSOR OF BOTANY,
BCM COLLEGE, KOTTAYAM,
RESIDING AT 6C, SKYLINE RIVER VALLEY,
COLLECTORATE P.O., KOTTAYAM , PIN - 682002
BY ADVS.
K.P.SUDHEER
P.K.SURESH KUMAR (SR.)
RESPONDENTS/APPELLANTS:
1 STATE OF KERALA
REPRESENTED BY PRINCIPAL SECRETARY,
FINANCE DEPARTMENT, GOVERNMENT OF KERALA,
SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001
2 THE PRINCIPAL SECRETARY
HIGHER EDUCATION DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM
, PIN - 695001
3 THE DIRECTOR OF COLLEGIATE EDUCATION
VIKAS BHAVAN, THIRUVANANTHAPURAM , PIN - 695033
4 DEPUTY DIRECTOR OF COLLEGIATE EDUCATION
OFFICE OF THE DEPUTY DIRECTOR OF COLLEGE EDUCATION,
KOTTAYAM, PIN - 686001
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
17.08.2022, ALONG WITH RP.584/2022 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
RP No. 572 of 2022 & connected cases
2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944
RP NO. 584 OF 2022
AGAINST THE JUDGMENT IN WA 1083/2021 OF HIGH COURT OF
KERALA
REVIEW PETITIONER/RESPONDENT:
FYSALA KUTTIPURATH CHALIL
D/O. ALAVI MAULAVI KUTTIPURATH CHALIL,
AFRAH MANZIL, PULICKAL P.O.,
ALUNGAL, MALAPPURAM DISTRICT -, PIN - 673637
(RETD. ASSOCIATE PROFESSOR IN ARABIC FROM
ANVARUL ISLAM WOMENS ARABIC COLLEGE, MONGAM)
BY ADVS.
K.P.SUDHEER
P.K.SURESH KUMAR (SR.)
RESPONDENTS/APPELLANTS:
1 STATE OF KERALA
REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY TO
GOVERNMENT,FINANCE DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001
2 THE PRINCIPAL SECRETARY TO GOVERNMENT
HIGHER EDUCATION DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001
3 THE DIRECTOR OF COLLEGIATE EDUCATION
VIKAS BHAVAN, THIRUVANANTHAPURAM , PIN - 695033
4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION
KOZHIKODE - 673001, PIN - 673001
RP No. 572 of 2022 & connected cases
3
5 STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM ,
PIN - 695001
BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
RP No. 572 of 2022 & connected cases
4
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944
RP NO. 600 OF 2022
AGAINST THE JUDGMENT IN WA 1199/2021 OF HIGH COURT OF
KERALA
REVIEW PETITIONER/1ST RESPONDENT:
MARIA GORETTI,AGED 61 YEARS
W/O. JOY KURIAN,
KIZHAKKETHOTTAM VEEDU,
KURISHMMOODU P.O., CHANGANACHERRY,
KOTTAYAM DISTRICT , PIN - 686104
BY ADVS.
K.P.SUDHEER
P.K.SURESH KUMAR (SR.)
RESPONDENTS/APPELLANTS & RESPONDENT 2 & 3:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY,
DEPARTMENT OF HIGHER EDUCATION,
SECRETARIAT, THIRUVANANTHAPURAM
, PIN - 695001
2 THE DIRECTOR OF COLLEGIATE EDUCATION
VIKAS BHAVAN, THIRUVANANTHAPURAM, PIN - 695001
3 THE ACCOUNTANT GENERAL ( A & E )
KERALA, THIRUVANANTHAPURAM , PIN - 695001
4 THE ZONAL DEPUTY DIRECTOR OF COLLEGIATE
EDUCATION
DIRECTOR OF COLLEGIATE EDUCATION,
RP No. 572 of 2022 & connected cases
5
KOTTAYAM , PIN - 686001
5 THE PRINCIPAL
ASSUMPTION COLLEGE, CHANGANACHERRY,
PIN - 686001
6 THE PRINCIPAL
ST. DOMINIC'S COLLEGE, PARATHODU P.O.,
KANJIRAPPALLY , PIN - 686511
BY ADV S.HARIKRISHNAN
BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
RP No. 572 of 2022 & connected cases
6
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944
RP NO. 602 OF 2022
AGAINST THE JUDGMENT IN WA 1410/2021 OF HIGH COURT OF
KERALA
REVIEW PETITIONER/RESPONDENT:
DR ROSE PHILO K.J ,AGED 61 YEARS
W/O. ANDREW MARSHAL,
ROSES, SUNSHINE VALLEY,
CSEZ P.O., KAKKANADU -, PIN - 682037
(RTD. ASSOCIATE PROFESSOR IN CHEMISTRY,
ST. PAUL'S COLLEGE, KALAMASSERY).
BY ADVS.
K.P.SUDHEER
P.K.SURESH KUMAR (SR.)
RESPONDENTS/APPELLANTS:
1 STATE OF KERALA
REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY TO
GOVERNMENT,FINANCE DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001
2 THE PRINCIPAL SECRETARY TO GOVERNMENT
HIGHER EDUCATION DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001
3 THE DIRECTOR OF COLLEGIATE EDUCATION
OFFICE OF THE DIRECTOR OF COLLEGIATE EDUCATION,
VIKAS BHAVAN, THIRUVANANTHAPURAM , PIN - 695001
4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION
RP No. 572 of 2022 & connected cases
7
OFFICE OF THE DEPUTY DIRECTOR OF COLLEGIATE
EDUCATION,ERNAKULAM, HOSPITAL ROAD,
KOCHI , PIN - 682011
5 STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM , PIN - 695001
BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
RP No. 572 of 2022 & connected cases
8
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944
RP NO. 603 OF 2022
AGAINST THE JUDGMENT IN WA 1600/2021 OF HIGH COURT OF
KERALA
REVIEW PETITIONER/IST RESPONDENT:
SREE USHA N,AGED 62 YEARS
W/O. K. SATHISH KUMAR,
ASSISTANT PROFESSOR (RETD.), ST. THOMAS COLLEGE,
RANNI, RESIDING AT PUTHENPURAYIL HOUSE,
PUTHENKAVU P.O., ANGADIKKAL,
CHENGANNUR, PATHANAMTHITTA , PIN - 689123
BY ADVS.
K.P.SUDHEER
P.K.SURESH KUMAR (SR.)
RESPONDENTS/APPELLANTS & 2ND RESPONDENT:
1 STATE OF KERALA
REPRESENTED BY SECRETARY TO GOVERNMENT,
DEPARTMENT OF HIGHER EDUCATION,
SECRETARIAT, THIRUVANANTHAPURAM
, PIN - 695001
2 THE DIRECTOR OF COLLEGIATE EDUCATION
6TH FLOOR, VIKAS BHAVAN,
VIKAS BHAVAN P.O., THIRUVANANTHAPURAM
, PIN - 695033
3 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION
VAYASKARAKUNNU, NEAR FIRE STATION,
RP No. 572 of 2022 & connected cases
9
KOTTAYAM , PIN - 686001
4 THE ACCOUNTANT GENERAL ( A & E )
KERALA, OFFICE OF THE PRINCIPAL ACCOUNTANT
GENERAL (A&E), AUDIT BHAVAN, M.G. ROAD,
THIRUVANANTHAPURAM , PIN - 695001
5 THE PRINCIPAL
ST. THOMAS COLLEGE, RANNI,
PAZHAVANMGADI P.O., RANNI,
PATHANAMTHITTA - , PIN - 689673
BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
RP No. 572 of 2022 & connected cases
10
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944
RP NO. 607 OF 2022
AGAINST THE JUDGMENT IN WA 1255/2021 OF HIGH COURT OF
KERALA
REVIEW PETITIONER/1ST RESPONDENT:
V.I. CHACKO ,AGED 61 YEARS
S/O. KOCHUKORAH ITTY,
ASSOCIATE PROFESSOR (RTD.),
DEPARTMENT OF COMMERCE,
ST. THOMAS COLLEGE, RANNI,
PATHANAMTHITTA DISTRICT,
RESIDING AT MALEL VALIAPARAMBIL,
MUNDUPUZHA, RANNI P.O.,
PATHANAMTHITTA DISTRICT, PIN - 689672
BY ADVS.
K.P.SUDHEER
P.K.SURESH KUMAR (SR.)
RESPONDENTS/APPELLANTS & 2ND RESPONDENT:
1 STATE OF KERALA
REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY TO
GOVERNMENT, FINANCE DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
2 THE SECRETARY TO GOVERNMENT
HIGHER EDUCATION DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001
3 THE DIRECTOR OF COLLEGIATE EDUCATION
RP No. 572 of 2022 & connected cases
11
VIKAS BHAVAN, THIRUVANANTHAPURAM , PIN - 695001
4 THE ACCOUNTANT GENERAL ( A & E )
KERALA, THIRUVANANTHAPURAM , PIN - 695001
5 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION
DIRECTORATE OF COLLEGIATE EDUCATION,
KOTTAYAM , PIN - 686601
6 STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM , PIN - 695001
7 MAHATMA GANDHI UNIVERSITY
PRIYADARSHINI HILLS, ATHIRAMPUZHA P.O.,
KOTTAYAM , REPRESENTED BY ITS REGISTRAR.,
PIN - 686560
BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
RP No. 572 of 2022 & connected cases
12
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944
RP NO. 616 OF 2022
AGAINST THE JUDGMENT IN WA 1269/2021 OF HIGH COURT OF
KERALA
REVIEW PETITIONER/RESPONDENT:
DR MARY KUTTY,AGED 61 YEARS
W/O. D.E.J. MATHEW,
ETTOLIL, VAZHAPPALLY, CHANGANACHERY
(RETIRED ASSOCIATE PROFESSOR OF CHEMISTRY FROM
ASSUMPTION COLLEGE, CHANGANACHERRY).
, PIN - 686101
BY ADVS.
K.P.SUDHEER
P.K.SURESH KUMAR (SR.)
RESPONDENTS/APPELLANTS:
1 STATE OF KERALA
REPRESENTED BY ADDITIONAL CHIEF SECRETARY TO
GOVERNMENT, FINANCE DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM ,
PIN - 695001
2 THE SPECIAL SECRETARY TO GOVERNMENT
HIGHER EDUCATION DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM ,
PIN - 695001
3 THE DIRECTOR OF COLLEGIATE EDUCATION
THIRUVANANTHAPURAM, PIN - 695001
RP No. 572 of 2022 & connected cases
13
4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION
VAYASKARAKUNNU, KOTTAYAM , PIN - 686001
BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
RP No. 572 of 2022 & connected cases
14
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944
RP NO. 617 OF 2022
AGAINST THE JUDGMENT IN WA 1094/2021 OF HIGH COURT OF
KERALA
REVIEW PETITIONER/RESPONDENT:
J. GEORGE NEERNAL,AGED 58 YEARS
S/O. N.U. ULAHANNAN,
NEERANAL HOUSE, KUMARAMANGALAM P.O.,
THODUPUZHA, IDUKKI - , PIN - 685608
(RETIRED ASSOCIATE PROFESSOR IN ECONOMICS,
NIRMALA COLLEGE, MUVATTUPUZHA).
BY ADVS.
K.P.SUDHEER
P.K.SURESH KUMAR (SR.)
RESPONDENTS/APPELLANTS:
1 STATE OF KERALA
REPRESENTED BY ADDITIONAL CHIEF SECRETARY TO
GOVERNMENT,FINANCE DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001
2 THE SPECIAL SECRETARY TO GOVERNMENT
HIGHER EDUCATION DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001
3 THE DIRECTOR OF COLLEGIATE EDUCATION
THIRUVANANTHAPURAM, PIN - 695001
4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION
VAYASKARAKUNNU, KOTTAYAM , PIN - 686001
5 STATE OF KERALA
RP No. 572 of 2022 & connected cases
15
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM , PIN - 695001
BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
RP No. 572 of 2022 & connected cases
16
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944
RP NO. 618 OF 2022
AGAINST THE JUDGMENT IN WA 1201/2021 OF HIGH COURT OF
KERALA
REVIEW PETITIONER/RESPONDENT:
DR, AMSTRONG SEBASTIAN, AGED 57 YEARS
S/O. K.S. SEBASTIAN,
275, KIZHAKKEL, KHANNA NAGAR P.O.,
KORATTY, CHALAKUDY - , PIN - 680309
(WORKING AS ASSOCIATE PROFESSOR IN ENGLISH,
NIRMALA COLLEGE, MUVATTUPUZHA).
BY ADVS.
K.P.SUDHEER
P.K.SURESH KUMAR (SR.)
RESPONDENTS/APPELLANTS:
1 STATE OF KERALA
REPRESENTED BY ADDITIONAL CHIEF SECRETARY TO
GOVERNMENT,FINANCE DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001
2 THE SPECIAL SECRETARY TO GOVERNMENT
HIGHER EDUCATION DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM
, PIN - 695001
3 THE DIRECTOR OF COLLEGIATE EDUCATION
VIKAS BHAVAN, THIRUVANANTHAPURAM ,
PIN - 695001
4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION
RP No. 572 of 2022 & connected cases
17
ERNAKULAM HOSPITAL ROAD,
KOCHI, PIN - 682011
5 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM ,, PIN - 695001
BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
RP No. 572 of 2022 & connected cases
18
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944
RP NO. 619 OF 2022
AGAINST THE JUDGMENT IN WA 1380/2021 OF HIGH COURT OF
KERALA
REVIEW PETITIONER/RESPONDENT:
ABRAHAM K. SAMUEL
S/O. E. SAMUEL, AGED 59 YEARS,
KOKKAPARAMBIL, PUTHENANGADI,
KOTTAYAM - , PIN - 686001
(RETIRED ASSOCIATE PROFESSOR IN MATHEMATICS FROM
CMS COLLEGE, KOTTAYAM).
BY ADVS.
K.P.SUDHEER
P.K.SURESH KUMAR (SR.)
RESPONDENTS/APPELLANTS:
1 STATE OF KERALA
REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY TO
GOVERNMENT,FINANCE DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM - , PIN - 695001
2 THE PRINCIPAL SECRETARY TO GOVERNMENT
HIGHER EDUCATION DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001
3 THE DIRECTOR OF COLLEGIATE EDUCATION
OFFICE OF THE DIRECTOR OF COLLEGIATE EDUCATION,
VIKAS BHAVAN, THIRUVANANTHAPURAM
, PIN - 695001
RP No. 572 of 2022 & connected cases
19
4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION
OFFICE OF THE DEPUTY DIRECTOR OF COLLEGIATE
EDUCATION, VYSAKARA KUNNU, KOTTAYAM
, PIN - 686001
5 STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,THIRUVANANTHAPURAM
, PIN - 695001
BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
RP No. 572 of 2022 & connected cases
20
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944
RP NO. 621 OF 2022
AGAINST THE JUDGMENT IN WA 1353/2021 OF HIGH COURT OF
KERALA
REVIEW PETITIONER/RESPONDENT:
SHEELA CHERIYAN. K
AGED 61 YEARS
W/O. STEPHEN PHILIP
ASSOCIATE PROFESSOR (RETIRED),
BCM COLLEGE, KOTTAYAM,
NOW RESIDING AT EDAMPURATHU HOUSE,
KARIMKUNNAM P.O.,THODUPUZHA, PIN - 685586
BY ADVS.
K.P.SUDHEER
P.K.SURESH KUMAR (SR.)
RESPONDENTS/APPELLANTS:
1 STATE OF KERALA
REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY TO
GOVERNMENT, FINANCE DEPARTMENT,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM , PIN - 695001
2 THE SEPECIAL SECRETARY TO GOVERNMENT
HIGHER EDUCATION DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM
, PIN - 695001
3 THE DIRECTOR OF COLLEGIATE EDUCATION
RP No. 572 of 2022 & connected cases
21
VIKAS BHAVAN, THIRUVANANTHAPURAM , PIN - 695033
4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION
KOTTAYAM, PIN - 686001
BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
RP No. 572 of 2022 & connected cases
22
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944
RP NO. 622 OF 2022
AGAINST THE JUDGMENT IN WA 1090/2021 OF HIGH COURT OF
KERALA
REVIEW PETITIONER/RESPONDENT:
DR. TUTU. M. JOHN
W/O. DR. OOMMEN ZACHARIAH, AGED 59 YEARS,
MAMOOTIL HOUSE, FLAT NO. 302,
B. TECH, LIVINSHIRE APARTMENTS,
THIRUVALLA , PIN - 689101
(RETIRED ASSOCIATE PROFESSOR IN MATHEMATICS,
MARTHOMA COLLEGE, THIRUVALLA).
BY ADVS.
K.P.SUDHEER
P.K.SURESH KUMAR (SR.)
RESPONDENTS/APPELLANTS
1 STATE OF KERALA
REPRESENTED BY ADDITIONAL CHIEF SECRETARY TO
GOVERNMENT,FINANCE DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM
, PIN - 695001
2 THE PRINCIPAL SECRETARY TO GOVERNMENT
HIGHER EDUCATION DEPARTMENT,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM
, PIN - 695001
3 THE DIRECTOR OF COLLEGIATE EDUCATION
RP No. 572 of 2022 & connected cases
23
VIKAS BHAVAN, THIRUVANANTHAPURAM , PIN - 695001
4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION
VAYASKARAKUNNU,
KOTAYAM, PIN - 686001
5 STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM
, PIN - 695001
BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
RP No. 572 of 2022 & connected cases
24
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944
RP NO. 623 OF 2022
AGAINST THE JUDGMENT IN WA 1260/2021 OF HIGH COURT OF
KERALA
REVIEW PETITIONER/RESPONDENT:
DR ABDUL HAMEED AYAPPALI
S/O. BHAVA ALIAS MOIDEENKUTTY A.K.,
MELETHIL HOUSE, KANMANAM P.O.,
MALAPPURAM DISTRICT - , PIN - 676551
(RETIRED PRINCIPAL, NUSRATHUL ISLAM ARABIC
COLLEGE, KADAVATHUR, KANNUR DISTRICT).
BY ADVS.
K.P.SUDHEER
P.K.SURESH KUMAR (SR.)
RESPONDENTS/APPELLANTS:
1 STATE OF KERALA
REPRESENTED BY ADDITIONAL CHIEF SECRETARY TO
GOVERNMENT,FINANCE DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
2 THE PRINCIPAL SECRETARY TO GOVERNMENT
HIGHER EDUCATION DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001
3 THE DIRECTOR OF COLLEGIAE EDUCATION
VIKAS BHAVAN, THIRUVANANTHAPURAM , PIN - 695001
4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION
KOZHIKODE, PIN - 673001
RP No. 572 of 2022 & connected cases
25
5 STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,THIRUVANANTHAPURAM
, PIN - 695001
BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
RP No. 572 of 2022 & connected cases
26
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944
RP NO. 624 OF 2022
AGAINST THE JUDGMENT IN WA 1087/2021 OF HIGH COURT OF
KERALA
REVIEW PETITIONER/S:
RACHEL GEORGE
AGED 60 YEARS, W/O. AJITHKUMAR MANUEL,
SANKEERTHANAM, TC 24/2069,
PANAVILA JUNCTION, THYCAUD,
THIRUVANANTHAPURAM , PIN - 695014
BY ADVS.
K.P.SUDHEER
P.K.SURESH KUMAR (SR.)
RESPONDENTS/APPELLANTS:
1 STATE OF KERALA
REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY TO
GOVERNMENT, FINANCE DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM - , PIN - 695001
2 THE PRINCIPAL SECRETARY TO GOVERNMENT
HIGHER EDUCATION DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001
3 THE DIRECTOR OF COLLEGIATE EDUCATION
GROSS JUNCTION, KADAPAKADA,
KOLLAM , PIN - 691001
4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION
GROSS JUNCTION, KADAPAKADA,
RP No. 572 of 2022 & connected cases
27
KOLLAM , PIN - 691001
5 STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM
, PIN - 695001
BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
RP No. 572 of 2022 & connected cases
28
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944
RP NO. 625 OF 2022
AGAINST THE JUDGMENTIN WA 1300/2021 OF HIGH COURT OF
KERALA
REVIEW PETITIONER/RESPONDENT:
AGNES CLARA K.VEEDON
AGED 62 YEARS
W/O. JOSE VARGHESE,
ASSOCIATE PROFESSOR (RETIRED),
BIOLOGY DEPARTMENT, ST. GEORGE COLLEGE,
ARUVITHARA, ERATTUPETTA, KOTTAYAM,
RESIDING AT ANITHOTTATHIL,
ARUVITHURA P.O.,KOTTAYAM -, PIN - 686122
BY ADVS.
K.P.SUDHEER
P.K.SURESH KUMAR (SR.)
RESPONDENTS/APPELLANTS:
1 STATE OF KERALA
REPRESENTED BY SECRETARY TO GOVERNMENT,
HIGHER EDUCATION DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001
2 THE DIRECTOR OF COLLEGIATE EDUCATION
OFFICE OF THE DIRECTOR OF COLLEGIATE EDUCATION,
VIKAS BHAVAN, THIRUVANANTHAPURAM , PIN - 695033
3 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION
KOTTAYAM , PIN - 686001
RP No. 572 of 2022 & connected cases
29
4 THE ACCOUNTANT GENERAL ( A & E )
KERALA, THIRUVANANTHAPURAM - , PIN - 695039
5 THE ADDITIONAL CHIEF SECRETARY TO GOVERNMENT
FINANCE DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM ,
PIN - 695001
BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
RP No. 572 of 2022 & connected cases
30
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944
RP NO. 627 OF 2022
AGAINST THE JUDGMENT IN WA 1369/2021 OF HIGH COURT OF
KERALA
REVIEW PETITIONER/RESPONDENT:
KOCHURANI K.C ,AGED 62 YEARS
W/O. GEORGE JOSEPH,
EDAYAL HOUSE, MURICKASSERY,
IDUKKI - , PIN - 685604
(RETIRED ASSOCIATE PROFESSOR IN BIOLOGY FROM
NEW MAN COLLEGE, THODUPUZHA).
BY ADVS.
K.P.SUDHEER
P.K.SURESH KUMAR (SR.)
RESPONDENTS/APPELLANTS:
1 STATE OF KERALA
REPRESENTED BY ADDITIONAL CHIEF SECRETARY TO
GOVERNMENT,FINANCE DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001
2 THE PRINCIPAL SECRETARY TO GOVERNMENT
HIGHER EDUCATION DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001
3 THE DIRECTOR OF COLLEGIATE EDUCATION
VIKAS BHAVAN, THIRUVANANTHAPURAM , PIN - 695001
4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION
ERNAKULAM, HOSPITAL ROAD, KOCHI, PIN - 682011
RP No. 572 of 2022 & connected cases
31
5 STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM
, PIN - 695001
BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
RP No. 572 of 2022 & connected cases
32
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944
RP NO. 628 OF 2022
AGAINST THE JUDGMENT IN WA 1222/2021 OF HIGH COURT OF
KERALA
REVIEW PETITIONER/RESPONDENT:
PHILOMINA T.V, AGED 65 YEARS
W/O. JOHN GEORGE,
ASSOCIATE PROFESSOR (RETIRED),
DEPARTMENT OF BOTANY, NIRMALA COLLEGE,
MOOVATTUPUZHA, ERNAKULAM,
RESIDING AT KURIAS HOUSE, ANICADU,
AVOLY P.O., MOOVATTUPUZHA,
ERNAKULAM , PIN - 686670
BY ADVS.
K.P.SUDHEER
P.K.SURESH KUMAR (SR.)
RESPONDENTS/APPELLANTS:
1 STATE OF KERALA
REPRESENTED BY SECRETARY TO GOVERNMENT,
HIGHER EDUCATION DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001
2 THE DIRECTOR OF COLLEGIATE EDUCATION
VIKAS BHAVAN, THIRUVANANTHAPURAM , PIN - 695033
3 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION
VIKAS BHAVAN, THIRUVANANTHAPURAM , PIN - 695033
4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION
NEAR MAHARAJAS COLLEGE, ERNAKULAM , PIN - 682011
RP No. 572 of 2022 & connected cases
33
5 THE ACCOUNTANT GENERAL ( A & E )
KERALA, THIRUVANANTHAPURAM , PIN - 695039
6 THE ADDITIONAL CHIEF SECRETARY TO GOVERNMENT
FINANCE DEPARTMENT, GOVERNMENT OF KERALA,
SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001
BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
RP No. 572 of 2022 & connected cases
34
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944
RP NO. 629 OF 2022
AGAINST THE JUDGMENT IN WA 1211/2021 OF HIGH COURT OF
KERALA
REVIEW PETITIONERS/RESPONDENTS:
1 PHILIP K.A, AGED 58 YEARS
S/O. K.O. AUGUSTHY,
KOZHIMALA HOUSE,
NEARING HOUSING BOARD, MUVATTUPUZHA -
(RETIRED ASSOCIATE PROFESSOR IN PHYSICS FROM
NEWMAN COLLEGE, THODUPUZHA)., PIN - 686661
2 BABY MATHEW, AGED 58 YEARS
S/O. MATHEW, MATTAPPILLIL HOUSE,
KARIMANOOR P.O., THODUPUZHA
(RETIRED ASSOCIATE PROFESSOR IN PHYSICS FROM
NEWMAN COLLEGE, THODUPUZHA , PIN - 685581
3 MARYKUTTY JOHN ,AGED 58 YEARS
W/O. GEORGE THOMAS
EDAVAZHICKAL HOUSE,
MEMADANGU P.O., MUVATTUPUZHA -
(RETIRED ASSOCIATE PROFESSOR IN PHYSICS,
NEWMAN COLLEGE, THODUPUZHA). , PIN - 686672
BY ADVS.
K.P.SUDHEER
P.K.SURESH KUMAR (SR.)
RESPONDENTS/APPELLANTS:
1 STATE OF KERALA
REPRESENTED BY ADDITIONAL CHIEF SECRETARY TO
RP No. 572 of 2022 & connected cases
35
GOVERNMENT, FINANCE DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM
, PIN - 695001
2 THE PRINCIPAL SECRETARY TO GOVERNMENT
HIGHER EDUCATION DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
3 THE DIRECTOR OF COLLEGIATE EDUCATION
VIKAS BHAVAN, THIRUVANANTHAPURAM , PIN - 695033
4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION
ERNAKULAM, HOSPITAL ROAD, KOCHI , PIN - 682011
5 STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM ,PIN - 695001
BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
RP No. 572 of 2022 & connected cases
36
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944
RP NO. 630 OF 2022
AGAINST THE JUDGMENT IN WA 1497/2021 OF HIGH COURT OF
KERALA
REVIEW PETITIONERS/RESPONDENTS 1,3,4,6 TO 8,
12,14,16,17,20,24 & :
1 DR THOMAS PAUL KATTOOKARAN
AGED 58 YEARS S/O. KATTOOKARAN KURIA PAUL,
ASSOCIATE PROFESSOR AND HEAD OF THE DEPARTMENT
(RETIRED),RESEARCH DEPARTMENT OF COMMERCE,
ST. THOMAS COLLEGE (AUTONOMOUS),
THRISSUR, RESIDING AT NEW DROPS, KATTOOKARAN
HOUSE, MANALIPADAM STREET, KURIACHIRA P.O,
THRISSUR DISTRICT, PIN - 680006
2 DR C.D.VARGHESE,AGED 58 YEARS
S/O. C.R. DEVASSY, AGED 58 YEARS,
ASSOCIATE PROFESSOR AND HEAD OF THE DEPARTMENT
(RETIRED),RESEARCH DEPARTMENT OF BOTANY,
ST. THOMAS COLLEGE (AUTONOMOUS), THRISSUR,
RESIDING AT HOUSE NO. 79, HILL GARDENS,
ARCHERY P.O, THRISSUR ,, PIN - 680006
3 GEETHA K.M, AGED 60 YEARS
D/O. N.J NAIR, AGED 60 YEARS,
ASSOCIATE PROFESSOR (RETIRED),
DEPARTMENT OF CHEMISTRY,
SRI KERALA VARMA COLLEGE, THRISSUR,
RESIDING AT 133/D, MEENAKSHPURAM,
CHITTILAPALLY P.O, THRISSUR, , PIN - 680551
4 DR. KEZIA KURUVILA
RP No. 572 of 2022 & connected cases
37
AGED 60 YEARS
W/O. DR. JERRY EARALI,
ASSOCIATE PROFESSOR (RETIRED),
DEPARTMENT OF ZOOLOGY,
VIMALA COLLEGE, THRISSUR,
RESIDING AT 12/563, EARALIL HOUSE,
ZENANA MISSION ROAD, THRISSUR , PIN - 680020
5 DR. LEEMA T.G,AGED 57 YEARS
D/O. GEORGE T.P,
ASSOCIATE PROFESSOR AND HEAD OF THE DEPARTMENT
(RETIRED), DEPARTMENT OF COMMERCE, ST. ALOYSIUS
COLLEGE,
ELTHURUTH, THRISSUR, RESIDING AT MEKKATTUKULAM
HOUSE, ELTHURUTH P.O, THRISSUR , PIN - 680611
6 LUCY PAUL, AGED 59 YEARS
W/O. PAUL M.J,
ASSOCIATE PROFESSOR (RETIRED),
DEPARTMENT OF CHEMISTRY, VIMALA COLLEGE,
THRISSUR, RESIDING AT MOONJELY HOUSE,
VYLOPPILLY NAGAR,
NELLENKARA, JUVILEE MISSION P.O,
THRISSUR , PIN - 680005
7 DR VARGHESE PAUL K, AGED 57 YEARS
S/O. K. JOHN PAUL,
ASSOCIATE PROFESSOR AND HEAD OF THE DEPARTMENT
(RETIRED), DEPARTMENT OF PSYCHOLOGY,
PRAJYOTHI NIKETAN COLLEGE,
PUDUKKAD, THRISSUR, RESIDING AT GRACE DALE,
KUTTIYAL ROAD, KUTTIMUKKU,
RAMAVARAMAPURAM, THRISSUR , PIN - 680631
8 DR K.C FRANCIS, AGED 60 YEARS
S/O. K.R CHERIA,
ASSOCIATE PROFESSOR AND HEAD OF THE DEPARTMENT
(RETIRED), DEPARTMENT OF ECONOMICS,
ST. THOMAS COLLEGE (AUTONOMOUS), THRISSUR,
RESIDING AT KALLERY HOUSE, B-1, MEGHNA
RESIDENCY, KANNAMKULANGARA, KOORKENCHERRY,
THRISSUR, PIN - 680007
9 DR ANNIE SUSAN MATHEW, AGED 57 YEARS
D/O. MATHEW DANIEL,
ASSOCIATE PROFESSOR (RETIRED),
RP No. 572 of 2022 & connected cases
38
DEPARTMENT OF ENGLISH, MAR THOMAS COLLEGE,
THIRUVALLA,
RESIDING AT WELUTHERIL HOUSE R.S. P.O.,
THIRUVALLA, PATHANAMTHITTA DISTRICT,,
PIN - 689111
10 DR. G. KOSHY, AGED 58 YEARS
S/O. GEORGE THOMAS,
ASSOCIATE PROFESSOR (RETIRED),
DEPARTMENT OF ENGLISH, MAR THOMAS COLLEGE,
THIRUVALLA,
RESIDING AT WELUTHERIL HOUSE R.S. P.O.,
THIRUVALLA, PATHANAMTHITTA DISTRICT
, PIN - 689111
11 MARYKUTTY JOSEPH, AGED 59 YEARS
W/O. PHILIP. C. JOSEPH,
ASSOCIATE PROFESSOR (RETIRED),
DEPARTMENT OF PHYSICS, ST. DOMINIC COLLEGE,
KANJIRAPALLY, RESIDING AT CHOLAMPUZHA HOUSE,
KOZHUVANAL P.O., KOTTAYAM , PIN - 686573
12 MARY SARA CHERIAN, AGED 57 YEARS
D/O. V.M. CHERIAN,
ASSOCIATE PROFESSOR (RETIRED),
DEPARTMENT OF CHEMISTRY, MAR THOMAS COLLEGE,
THIRUVALLA, RESIDING AT CHERIPPERIL HOUSE,
MANJADI P.O., THIRUVALLA , PIN - 689105
13 ABY THOMAS, AGED 58 YEARS
S/O. P.K. THOMAS,
ASSISTANT PROFESSOR (RETIRED),
DEPARTMENT OF ECONOMICS, MAR
THOMAS COLLEGE, THIRUVALLA,
RESIDING AT PANDAKASALA,
KAMPAMCODE, VATTAPALAMOODU,
SREENIVASAPURAM P.O., VARKALA, , PIN - 695145
BY ADVS.
K.P.SUDHEER
P.K.SURESH KUMAR (SR.)
RP No. 572 of 2022 & connected cases
39
RESPONDENTS/APPELLANT & RESPONDENTS 2,5,9 TO
11,13,15,18,19,21 TO 23,25,26, 28 & 29:
1 STATE OF KERALA
REPRESENTED BY PRINCIPAL SECRETARY,
DEPARTMENT OF HIGHER EDUCATION,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM , PIN - 695001
2 THE DIRECTOR
DIRECTORATE OF COLLEGIATE EDUCATION,
VIKAS BHAVAN, THIRUVANANTHAPURAM
, PIN - 695033
3 DR JOJU K.T
S/O. K.A THOMAS,
ASSOCIATE PROFESSOR (RETIRED),
DEPARTMENT OF MATHEMATICS,
PRAJYOTI NIKETAN COLLEGE, PUDUKAD, THRISSUR,
RESIDING AT KOONAMMAVE HOUSE, ST.
MARY'S CONVENT ROAD,
OLLUR, THRISSUR , PIN - 680306
4 C.K.PRASANNAN
S/O. C.R. KRISHNAN,
ASSOCIATE PROFESSOR (RETIRED),
DEPARTMENT OF MALAYALAM, SRI KERALA VARMA
COLLEGE, THRISSUR,
RESIDING AT CHETTIAMPARAMBIL HOUSE,
KARUMATHARA P.O., KONATHUKUNNU,
THRISSUR , PIN - 680123
5 P.V.RAJASEKHARAN
S/O. M.K. KRISHNAN NAIR,
ASSOCIATE PROFESSOR AND HEAD OF THE DEPARTMENT
(RETIRED), DEPARTMENT OF ECONOMICS,
RESIDING AT APARNA,
ERUMELY P.O., KOTTAYAM,, PIN - 686509
6 SATHEESAN E.S
S/O. SHIVASANKARAMENON N.K.,
ASSOCIATE PROFESSOR, DEPARTMENT OF MALAYALAM,
SRI KERALA VARMA COLLEGE, THRISSUR,
RESIDING AT SARANG, MULLEPPILLY ROAD,
EAST KADUNGALLUR, U.C. COLLEGE,
RP No. 572 of 2022 & connected cases
40
ALUVA , PIN - 683102
7 DR. FRANCY. K. KAKKASSERY
S/O. K.J. KUNHIP, ASSOCIATE PROFESSOR (RETRIED),
DEPARTMENT OF ZOOLOGY, ST. THOMAS COLLEGE
(AUTONOMOUS), THRISSUR, RESIDING AT A3,
ALAKANAND RESIDENCY,
CHUNGAM P.O., AYYANTHOLE,
THRISSUR ,, PIN - 680003
8 DR. BENNY T.M
S/O. MATHEW T.V., ASSOCIATE PROFESSOR (RETIRED),
P.G. AND RESEARCH DEPARTMENT OF ZOOLOGY,
ST. JOSEPH'S COLLEGE (AUTONOMOUS), DEVAGIRI,
CALICUT, RESIDING AT 33/6239 E,
TEST GROUND ROAD, CHEVAYUR,
CALICUT - 673017., PIN - 673017
9 J.C. KAPPAN,
S/O. POTHEN JOSEPH,
ASSOCIATE PROFESSOR (RETIRED),
DEPARTMENT OF ENGLISH, ST. DOMINIC COLLEGE,
KANJIRAPALLY, RESIDING AT THENAMAKKAL HOUSE,
KUNNUMBHAGAM, KANJIRAPPILLY,
KOTTAYAM , PIN - 686507
10 DR. SAJU JOSPEH
S/O. JOSEPH K.J., ASSOCIATE PROFESSOR (RETIRED),
DEPARTMENT OF ENGLISH, ST. DOMINIC COLLEGE,
KANJIRAPALLY, RESIDING AT KOCHUVEETTIL HOUSE,
PARATHODU P.O.,
KANJIRAPPILLY,
KOTTAYAM , PIN - 686512
11 DR. JOJO GEORGE
S/O. A.J. VARKEY,
VICE PRINCIPAL AND HEAD OF THE DEPARTMENT
(RETIRED), DEPARTMENT OF BOTANY,
ST. DOMINIC COLLEGE, KANJIRAPALLY,
RESIDING AT EARATHU HOUSE,
THAMPALAKADU P.O.,
PONKUNNAM, KOTTAYAM ,
PIN - 686506
12 NIRMALA JOSEPH
W/O. K.J. JOY, ASSOCIATE PROFESSOR (RETIRED),
DEPARTMENT OF SOCIOLOGY,
RP No. 572 of 2022 & connected cases
41
ST. DOMINIC COLLEGE, KANJIRAPALLY,
RESIDING AT PANACHINANI KURUVANMAKEL HOUSE,
ANTHINAD P.O.,
KOTTAYAM ,, PIN - 686651
13 RITA MARY THOMAS. P
W/O. JAISON JOSEPH, ASSOCIATE PROFESSOR
(RETIRED), DEPARTMENT OF PHYSICAL EDUCATION,
MERCY COLLEGE, PALAKKAD,
RESIDING AT
THEKKINKATTIL HOUSE,
AYODHYA NAGAR,
PALLIPPURAM P.O.,
PALAKKAD , PIN - 678006
14 DR. VINCENT TERENCE REBELLO
S/O. NICHOLAS REBELLO,
ASSOCIATE PROFESSOR AND DEAN (RETIRED),
DEPARTMENT OF ENGLISH, ST. ALBERT COLLEGE,
ERNAKULAM, RESIDING AT NIAL DALE,
35/161 (TMC) N.G.O. QUARTERS WEST P.O.,
THRIKKAKARA , PIN - 682021
15 DR. GEORGE MATHEW
S/O. M.J. MATHEW, ASSISTANT PROFESSOR (RETIRED),
DEPARTMENT OF ZOOLOGY,
ST. JOSEPH'S COLLEGE (AUTONOMOUS), DEVAGIRI,
CALICUT,
RESIDING AT MATTATHIL HOUSE,
BHAVANS ROAD, CHEVAYUR P.O.,
CALICUT , PIN - 673017
16 DR. A. SHERSHAH
S/O. AMANULLA, ASSOCIATE PROFESSOR (RETIRED),
DEPARTMENT OF PHYSICAL EDUCATION,
TKM COLLEGE OF ARTS AND SCIENCE,
KOLLAM, RESIDING AT HEMDALA,
VATTAPALAMOODU,
SREENIVASAPURAM P.O.,
VARKALA, PIN - 695145
17 DR. DAVIS ANTONY MUNDASERY
S/O. ANTONY M.K., ASSOCIATE PROFESSOR AND HEAD OF
DEPARTMENT OF STATISTICS (RETIRED),
CHRIST COLLEGE (AUTONOMOUS),
IRINJALAKUDA, RESIDING AT MUNDASERY HOUSE,
RP No. 572 of 2022 & connected cases
42
PALAKKAL, PALIASERY P.O.,
THRISSUR ,PIN - 680027
BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
RP No. 572 of 2022 & connected cases
43
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944
RP NO. 631 OF 2022
AGAINST THE JUDGMENT IN WA 1200/2021 OF HIGH COURT OF
KERALA
REVIEW PETITIONER/RESPONDENT:
DR. RAJAN IDICULA, AGED 61 YEARS
S/O. Y. IDIKULA,
MELUTTU, KIZHAKKATHERUVU P.O.,
KOTTARAKKARA, KOLLAM -, PIN - 691531
(RETIRED ASSOCIATE PROFESSOR OF BOTANY FROM
ST. STEPHEN'S COLLEGE, PATHANAPURAM).
BY ADVS.
K.P.SUDHEER
P.K.SURESH KUMAR (SR.)
RESPONDENTS/APPELLANTS:
1 STATE OF KERALA
REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY TO
GOVERNMENT, FINANCE DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001
2 THE PRINCIPAL SECRETARY TO GOVERNMENT
HIGHER EDUCATION DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001
3 THE DIRECTOR OF COLLEGIATE EDUCATION
VIKAS BHAVAN, THIRUVANANTHAPURAM , PIN - 695001
4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION
CROSS JUNCTION, KADAPPAKADA, KOLLAM ,
RP No. 572 of 2022 & connected cases
44
PIN - 691001
5 STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM , PIN - 695001
BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
RP No. 572 of 2022 & connected cases
45
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944
RP NO. 632 OF 2022
AGAINST THE JUDGMENT IN WA 1092/2021 OF HIGH COURT OF
KERALA
REVIEW PETITIONER/RESPONDENT:
DR. BINO THOMAS, AGED 58 YEARS
S/O. DR. THOMAS. T. VAVOLICKAL,
VAVOLICKAL HOUSE,
NEAR CMS COLLEGE, KOTTAYAM -
(RETRIED HEAD OF DEPARTMENT AND ASSOCIATE
PROFESSOR IN COMMERCE, BAM COLLEGE, THURITHICAD,
PATHANAMTHITTA). , PIN - 686001
BY ADVS.
K.P.SUDHEER
P.K.SURESH KUMAR (SR.)
RESPONDENTS/APPELLANTS:
1 STATE OF KERALA
REPRESENTED BY ADDITIONAL CHIEF SECRETARY TO
GOVERNMENT, FINANCE DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001
2 THE PRINCIPAL SECRETARY TO GOVERNMENT
HIGHER EDUCATION DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001
3 THE DIRECTOR OF COLLEGIATE EDUCATION
OFFICE OF THE DIRECTOR OF COLLEGIATE EDUCATION,
VIKAS BHAVAN, THIRUVANANTHAPURAM , PIN - 695001
RP No. 572 of 2022 & connected cases
46
4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION
OFFICE OF THE DEPUTY DIRECTOR OF COLLEGIATE
EDUCATION,VYSAKARA KUNNU,
KOTTAYAM , PIN - 686001
5 STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM , PIN - 695001
BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
RP No. 572 of 2022 & connected cases
47
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944
RP NO. 633 OF 2022
AGAINST THE JUDGMENT IN WA 1187/2021 OF HIGH COURT OF
KERALA
REVIEW PETITIONER/RESPONDENT:
MARY SUSAN, AGED 59 YEARS
W/O. JOSEPH, SION T.C. 7/1060 PNRA 12,
PRIYADARSANI JUNCTION,
PRASANTH NAGAR, MEDICAL COLLEGE P.O.,
THIRUVANANTHAPURAM - , PIN - 695011
(RETIRED ASSOCIATE PROFESSOR IN ENGLISH FROM
ST. XAVIERS COLLEGE, THUMBA, THIRUVANANTHAPURAM).
BY ADVS.
K.P.SUDHEER
P.K.SURESH KUMAR (SR.)
RESPONDENTS/APPELLANTS:
1 STATE OF KERALA
REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY TO
GOVERNMENT,FINANCE DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM ,, PIN - 695001
2 THE PRINCIPAL SECRETARY TO GOVERNMENT
HIGHER EDUCATION DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001
3 THE DIRECTOR OF COLLEGIATE EDUCATION
VIKAS BHAVAN, THIRUVANANTHAPURAM , PIN - 695001
4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION
OFFICE OF DEPUTY DIRECTOR OF COLLEGIATE
RP No. 572 of 2022 & connected cases
48
EDUCATION,GROSS JUNCTION, KADAPAKADA,
KOLLAM , PIN - 691001
5 STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM , PIN - 695001
BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
RP No. 572 of 2022 & connected cases
49
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944
RP NO. 634 OF 2022
AGAINST THE JUDGMENT IN WA 1280/2021 OF HIGH COURT OF
KERALA
REVIEW PETITIONER/RESPONDENT:
DR. REGIMOL C. CHERIAN, AGED 60 YEARS
W/O JOSEPH A.J,
ALANCHERIL NORTH OF BISHOPS PALACE,
CHANGANACHERRY,
KOTTAYAM, PIN - 686101
BY ADVS.
K.P.SUDHEER
P.K.SURESH KUMAR (SR.)
RESPONDENTS/APPELLANTS:
1 STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY TO
GOVERNMENT,GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM , PIN - 695001
2 PRINCIPAL SECRETARY TO GOVERNMENT
HIGHER EDUCATION DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001
3 DIRECTOR OF COLLEGIATE EDUCATION
VIKAS BHAVAN, THIRUVANANTHAPURAM , PIN - 695001
4 ACCOUNTANT GENERAL
OFFICE OF THE ACCOUNTANT GENERAL (A AND E),
RP No. 572 of 2022 & connected cases
50
THIRUVANANTHAPURAM , PIN - 695039
BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
RP No. 572 of 2022 & connected cases
51
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944
RP NO. 635 OF 2022
AGAINST THE JUDGMENT IN WA 916/2021 OF HIGH COURT OF
KERALA
REVIEW PETITIONER/RESPONDENTS:
SUMAYAMMA GEORGE, AGED 63 YEARS
W/O. TOMICHEN P.A., AGED 63 YEARS,
KAITHAPARAMBIL,THOTTAKADU P.O.,
KOTTAYAM -, PIN - 676349
(RETRIED ASSOCIATE PROFESSOR OF PHYSICS FROM
ASSUMPTION COLLEGE, CHANGANACHERRY).
BY ADVS.
K.P.SUDHEER
P.K.SURESH KUMAR (SR.)
RESPONDENTS/APPELLANTS:
1 STATE OF KERALA
REPRESENTED BY ADDITIONAL CHIEF SECRETARY TO
GOVERNMENT, FINANCE DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001
2 THE SPECIAL SECRETARY TO GOVERNMENT
HIGHER EDUCATION DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001
3 THE DIRECTOR OF COLLEGIATE EDUCATION
THIRUVANANTHAPURAM , PIN - 695001
4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION
RP No. 572 of 2022 & connected cases
52
VAYASKARAKUNNU,
KOTTAYAM , PIN - 686001
BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
RP No. 572 of 2022 & connected cases
53
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944
RP NO. 636 OF 2022
AGAINST THE JUDGMENT IN WA 1198/2021 OF HIGH COURT OF
KERALA
REVIEW PETITIONER/RESPONDENT:
ROSAMMA THOMAS,AGED 62 YEARS
W/O. C.J. JOSE,
ASSOCIATE PROFESSOR (RETIRED),
BOTANY DEPARTMENT, DEVAMATHA COLLEGE,
KURAVILANGAD, KOTTAYAM,
RESIDING AT CHERUVATTIL HOUSE,
THELLAKOM P.O., KOTTAYAM , PIN - 686630
BY ADVS.
K.P.SUDHEER
P.K.SURESH KUMAR (SR.)
RESPONDENTS/APPELLANTS:
1 STATE OF KERALA
REPRESENTED BY SECRETARY TO GOVERNMENT,
HIGHER EDUCATION DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 695001
2 THE DIRECTOR OF COLLEGIATE EDUCATION
VIKAS BHAVAN, THIRUVANANTHAPURAM ,
PIN - 695033
3 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION
KOTTAYAM P.O., KOTTAYAM ,
PIN - 686001
RP No. 572 of 2022 & connected cases
54
4 THE ACCOUNTANT GENERAL ( A & E )
KERALA, THIRUVANANTHAPURAM , PIN - 695039
BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
RP No. 572 of 2022 & connected cases
55
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944
RP NO. 638 OF 2022
AGAINST THE JUDGMENT IN WA 978/2021 OF HIGH COURT OF
KERALA
REVIEW PETITIONES/RESPONDENTS 1 TO 3:
1 PROF. ABDUL HAMEED,AGED 58 YEARS
S/O. MUHAMMED MUSLIAR (LATE),
ASSOCIATED PROFESSOR (RTD.),
MES MAMPAD COLLEGE,
MAMPAD, MALAPPURAM, RESIDING AT
PARIYARATH HOUSE, PULVETTA P.O.,
KARUVARAKUNDU VIA.,
MALAPPURAM, PIN - 676523
2 PROF. MAJEED P.P, AGED 61 YEARS
(INITIAL WRONGLY TYPED IN THE JUDGMENT),
S/O. MAMMED P.N., AGED 61 YEARS,
ASSOCIATED PROFESSOR (RTD),
MES MAMPAD COLLEGE, MAMPAD, MALAPPURAM,
RESIDING AT
PUTHENPURAYIL HOUSE, PULLOOKKARA,
THALASSERY,KANNUR , PIN - 670672
3 A.J. HAREENDRAN,
S/O. K.T. APPUNI NAIR (LATE), AGED 61 YEARS,
ASSOCIATE PROF (RETIRED),
PAYYANNUR COLLEGE, PAYYANNUR,
RESIDING AT SREE NILAYAM, NEW SAI MANDIR,
PAYYANNUR P.O., KANNUR , PIN - 670307
BY ADVS.
K.P.SUDHEER
P.K.SURESH KUMAR (SR.)
RP No. 572 of 2022 & connected cases
56
RESPONDENTS/APPELLANT & 4TH RESPONDENT:
1 STATE OF KERALA
REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY TO
GOVERNMENT, FINANCE DEPARTMENT,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM , PIN - 695001
2 THE SECRETARY TO GOVERNMENT
HIGHER EDUCATION DEPARTMENT,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM , PIN - 695001
3 THE DIRECTOR OF COLLEGIATE EDUCATION
VIKAS BHAVAN, THIRUVANANTHAPURAM , PIN - 695001
4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION
DIRECTORATE OF COLLEGIATE EDUCATION,
KOZHIKODE , PIN - 675001
5 THE ACCOUNTANT GENERAL ( A & E), KERALA
THIRUVANANTHAPURAM, PIN - 695001
6 CALICUT UNIVERSITY
REPRESENTED BY ITS REGISTRAR , PIN - 673635
BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
RP No. 572 of 2022 & connected cases
57
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944
RP NO. 639 OF 2022
AGAINST THE JUDGMENT IN WA 1230/2021 OF HIGH COURT OF
KERALA
REVIEW PETITIONER/RESPONDENT:
SUSY PHILIP. N, AGED 60 YEARS
S/O. PHILIP. K. JOSEPH,
ASSOCIATE PROFESSOR (RETIRED),
BCM COLLEGE, KOTTAYAM, , PIN - 686006
NOW RESIDING AT KUNNACHERRIYIL HOUSE,
S.H. MOUNT P.O., KOTTAYAM
BY ADVS.
K.P.SUDHEER
P.K.SURESH KUMAR (SR.)
RESPONDENTS/APPELLANTS:
1 STATE OF KERALA
REPRESENTED BY SECRETARY TO GOVERNMENT,
HIGHER EDUCATION DEPARTMENT,
SECRETARIAT,
THIRUVANANTHAPURAM , PIN - 695001
2 THE SPECIAL SECRETARY TO GOVERNMENT
HIGHER EDUCATION DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM ,
PIN - 695001
3 THE DIRECTOR OF COLLEGIATE EDUCATION
VIKAS BHAVAN, THIRUVANANTHAPURAM ,
RP No. 572 of 2022 & connected cases
58
PIN - 695001
4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION
KOTTAYAM , PIN - 686001
BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
RP No. 572 of 2022 & connected cases
59
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944
RP NO. 640 OF 2022
AGAINST THE JUDGMENT IN WA 1135/2021 OF HIGH COURT OF
KERALA
REVIEW PETITIONER/RESPONDENT:
ANTONY GEORGE P, AGED 60 YEARS
S/O. E.J. ANOTNY,
KALLUMPURATH KOTTARATHIL,
PUTHIYAKAVU, MAVELIKARA P.O.,
ALAPPUZHA DISTRICT, PIN - 690101
(RETD. HEAD OF DEPARTMENT AND ASSOCIATE
PROFESSOR IN COMMERCE, ST. THOMAS COLLEGE,
KOZHENCHERRY)
BY ADVS.
K.P.SUDHEER
P.K.SURESH KUMAR (SR.)
RESPONDENTS/APPELLANTS:
1 STATE OF KERALA
REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY TO
GOVERNMENT, FINANCE DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
2 THE PRINCIPAL SECRETARY TO GOVERNMENT
HIGHER EDUCATION DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
3 THE DIRECTOR OF COLLEGIATE EDUCATION
OFFICE OF THE DIRECTOR OF COLLEGIATE EDUCATION,
RP No. 572 of 2022 & connected cases
60
VIKAS BHAVAN, THIRUVANANTHAPURAM , PIN - 695001
4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION
OFFICE OF THE DEPUTY DIRECTOR OF COLLEGIATE
EDUCATION, VYSAKARA KUNNU, KOTTAYAM,PIN - 686001
5 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM , PIN - 695001
BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
RP No. 572 of 2022 & connected cases
61
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944
RP NO. 641 OF 2022
AGAINST THE JUDGMENT IN WA 1124/2021 OF HIGH COURT OF
KERALA
REVIEW PETITIONER/RESPONDENT:
JOE JACOB, AGED 57 YEARS
S/O. T.S. CHACKO,
THUNDIAN PLACKAL, THODUPUZHA P.O.,
PIN - 685584
(WORKING AS ASSOCIATE PROFESSOR IN PHYSICS,
NEWMAN COLLEGE, THODUPUZHA).
BY ADVS.
K.P.SUDHEER
P.K.SURESH KUMAR (SR.)
RESPONDENTS/APPELLANTS:
1 STATE OF KERALA
REPRESENTED BY ADDITIONAL CHIEF SECRETARY TO
GOVERNMENT, FINANCE DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001
2 THE PRINCIPAL SECRETARY TO GOVERNMENT
HIGHER EDUCATION DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001
3 THE DIRECTOR OF COLLEGIATE EDUCATION
VIKAS BHAVAN, THIRUVANANTHAPURAM , PIN - 695001
4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION
ERNAKULAM, HOSPITAL ROAD, KOCHI , PIN - 682011
RP No. 572 of 2022 & connected cases
62
5 STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM , PIN - 695001
BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
RP No. 572 of 2022 & connected cases
63
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944
RP NO. 642 OF 2022
AGAINST THE JUDGMENT IN WA 1575/2021 OF HIGH COURT OF
KERALA
REVIEW PETITIONER/1ST RESPONDENT:
K.M.ABRAHAM,AGED 58 YEARS
S/O. LATE P.M. MAMMEN,
RETIRED ASSOCIATE PROFESSOR OF HISTORY,
CHRISTIAN COLLEGE, CHENGANNUR,
RESIDING AT CHEMPANAL BETHEL,
KADAPRA P.O., KUMBANAD,
PATHANAMTHITTA DISTRICT ,, PIN - 689547
BY ADVS.
K.P.SUDHEER
P.K.SURESH KUMAR (SR.)
RESPONDENTS/APPELLANTS & RESPONDENTS 2 TO 6:
1 STATE OF KERALA
REPRESENTED BY THE PRINCIPAL SECRETARY TO
GOVERNMENT, HIGHER EDUCATION DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM ,, PIN - 695001
2 THE DIRECTOR OF COLLEGIATE EDUCATION
VIKAS BHAVAN, PMG JUNCTION,
THIRUVANANTHAPURAM , PIN - 695001
3 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION
KOTTAYAM, PIN - 686001
4 THE ACCOUNTANT GENERAL
RP No. 572 of 2022 & connected cases
64
OFFICE OF THE ACCOUNTANT GENERAL,
THIRUVANANTHAPURAM, PIN - 695001
5 THE PRINCIPAL SECRETARY TO GOVERNMENT
FINANCE (PENSION) DEPARTMENT,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM , PIN - 695001
6 UNIVERSITY OF KERALA
REPRESENTED BY THE REGISTRAR,
SENATE HOUSE CAMPUS, PALAYAM,
THIRUVANANTHAPURAM , PIN - 695034
7 THE MAHATMA GANDHI UNIVERSITY
REPRESENTED BY THE REGISTRAR,
M.G. UNIVERSITY CAMPUS,
PRIYADARSINI HILLS, KOTTAYAM , PIN - 685560
8 THE MANAGER
CHRISTIAN COLLEGE, CHENGANNUR , PIN - 689121
9 THE MANAGER
MARTHOMA COLLEGE, THIRUVALLA , PIN - 689111
10 THE MANAGER
ST. THOMAS COLLEGE, KOZHENCHERY , PIN - 689641
BY ADV C.V.ALEXANDER
BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
RP No. 572 of 2022 & connected cases
65
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944
RP NO. 643 OF 2022
AGAINST THE JUDGMENT IN WA 1212/2021 OF HIGH COURT OF
KERALA
REVIEW PETITIONER/RESPONDENT:
USMAN VENGASSERI, AGED 60 YEARS
S/O MUHAMMED ALI.V,
ASSOCIATE PROFESSOR (RETD),
M.E.S. KALLAI COLLEGE, MANNARKKAD,
NOW RESIDING AT VENGASSEREES,
KODATHIPPADI P.O.,
MANNARKKAD, PALAKKAD , PIN - 678582
BY ADVS.
K.P.SUDHEER
P.K.SURESH KUMAR (SR.)
RESPONDENTS/APPELLANTS:
1 STATE OF KERALA
REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY TO
GOVERNMENT,FINANCE DEPARTMENT,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM , PIN - 695001
2 THE SECRETARY TO GOVERNMENT
HIGHER EDUCATION DEPARTMENT,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM , PIN - 695001
3 THE DIRECTOR OF COLLEGIATE EDUCATION
RP No. 572 of 2022 & connected cases
66
VIKAS BHAVAN, THIRUVANANTHAPURAM , PIN - 695001
4 THE ACCOUNTANT GENERAL ( A & E )
KERALA, THIRUVANANTHAPURAM , PIN - 695001
5 THE DEPUTY DIRCTOR OF COLLEGIATE EDUCATION
DIRECTORATE OF COLLEGIATE EDUCATION,
THRISSUR , PIN - 680001
BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
RP No. 572 of 2022 & connected cases
67
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944
RP NO. 644 OF 2022
AGAINST THE JUDGMENT IN WA 1195/2021 OF HIGH COURT OF
KERALA
REVIEW PETITIONER/RESPONDENT:
RANSAMMA JOSEPH V,AGED 57 YEARS
ASSOCIATE PROFESSOR (RETD.),
BHARATH MATHA COLLEGE, THRIKKAKARA,
NOW RESIDING AT CHITTUPARAMBIL HOUSE,
PONNURUNNI, VYTTILA, ERNAKULAM - , PIN - 682019
BY ADVS.
K.P.SUDHEER
P.K.SURESH KUMAR (SR.)
RESPONDENTS/APPELLANTS:
1 STATE OF KERALA
REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY TO
GOVERNMENT, FINANCE DEPARTMENT,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM , PIN - 695001
2 THE SECRETARY TO GOVERNMENT
HIGHER EDUCATION DEPARTMENT,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
3 THE DIRECTOR OF COLLEGIATE EDUCATION
VIKAS BHAVAN, THIRUVANANTHAPURAM , PIN - 695001
4 THE ACCOUNTANT GENERAL ( A & E ), KERALA
RP No. 572 of 2022 & connected cases
68
THIRUVANANTHAPURAM, PIN - 695001
5 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION
DIRECTORATE OF COLLEGIATE EDUCATION,
ERNAKULAM , PIN - 682011
BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
RP No. 572 of 2022 & connected cases
69
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944
RP NO. 645 OF 2022
AGAINST THE JUDGMENT IN WA 1162/2021 OF HIGH COURT OF
KERALA
REVIEW PETITIONER/RESPONDENT:
K.P. JAMALUDEEN, AGED 58 YEARS
S/O. (LATE) K.P. KUNHI MOHAMMED,
PUSHPAVANAM, COLLEGE STREET,
MELE PATTAMBI P.O., PALAKKAD - , PIN - 679306
(RETD. ASSOCIATE PROFESSOR IN ENGLISH FROM
PSMO COLLEGE, THIRURANGADI).
BY ADVS.
K.P.SUDHEER
P.K.SURESH KUMAR (SR.)
RESPONDENTS/APPELLANTS:
1 STATE OF KERALA
REPRESENTED BY ADDITIONAL CHIEF SECRETARY TO
GOVERNMENT,FINANCE DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM ,, PIN - 695001
2 THE PRINCIPAL SECRETARY TO GOVERNMENT
HIGHER EDUCATION DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001
3 THE DIRECTOR OF COLLEGIATE EDUCATION
THIRUVANANTHAPURAM, PIN - 695001
4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION
KOZHIKODE, PIN - 673001
RP No. 572 of 2022 & connected cases
70
5 STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM , PIN - 695001
BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
RP No. 572 of 2022 & connected cases
71
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944
RP NO. 648 OF 2022
AGAINST THE JUDGMENT IN WA 1139/2021 OF HIGH COURT OF
KERALA
REVIEW PETITIONER/RESPONDENT:
DR SELINAMMA JOSEPH,AGED 58 YEARS
ASSOCIATE PROFESSOR (RETIRED),
BCM COLLEGE, KOTTAYAM,
NOW RESIDING AT KAVANAL HOUSE,
KOCHUPARAMBIL JOE BHAVAN,
HALU KURIAN ROAD, MUTTAMBALAM P.O.,
KANJIKUZHY, KOTTAYAM - , PIN - 686004
BY ADVS.
K.P.SUDHEER
P.K.SURESH KUMAR (SR.)
RESPONDENTS/APPELLANTS:
1 STATE OF KERALA
REPRESENTED BY ADDITIONAL CHIEF SECRETARY TO
GOVERNMENT,FINANCE DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM ,
PIN - 695001
2 THE SPECIAL SECRETARY TO GOVERNMENT
HIGHER EDUCATION DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM ,
PIN - 695001
3 THE DIRECTOR OF COLLEGIATE EDUCATION
VIKAS BHAVAN, THIRUVANANTHAPURAM ,
RP No. 572 of 2022 & connected cases
72
PIN - 695033
4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION
KOTTAYAM, PIN - 686001
BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
RP No. 572 of 2022 & connected cases
73
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944
RP NO. 652 OF 2022
AGAINST THE JUDGMENT IN WA 1429/2021 OF HIGH COURT OF
KERALA
REVIEW PETITIONER/IST RESPONDENT:
P.G. PRASADKUMAR, AGED 62 YEARS
S/O. M.K. GOPALAKRISHNAN NAIR,
ASSISTANT PROFESSOR (RETD.),
DEPARTMENT OF PHYSICS,
SVR NSS COLLEGE, VAZHOOR, KOTTAYAM,
RESIDING AT PUSHPA VILASOM,
PAZHAVANGADI P.O.,RANNI, PATHANAMTHITTA
, PIN - 689573
BY ADVS.
K.P.SUDHEER
P.K.SURESH KUMAR (SR.)
RESPONDENTS/APPELLANTS & 2ND RESPONDENT:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY TO GOVERNMENT,
HIGHER EDUCATION DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM ,, PIN - 695001
2 THE DIRECTOR OF COLLEGIATE EDUCATION
6TH FLOOR, VIKAS BHAVAN,
VIKAS BHAVAN P.O.,
THIRUVANANTHAPURAM, PIN - 695033
3 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION
VAYASKARAKUNNU, NEAR FIRE STATION,
RP No. 572 of 2022 & connected cases
74
KOTTAYAM , PIN - 686001
4 THE ACCOUNTANT GENERAL ( A & E )
OFFICE OF THE PRINCIPAL ACCOUNTANT GENERAL (A&E),
AUDIT BHAVAN, M.G. ROAD, THIRUVANANTHAPURAM ,,
PIN - 695001
5 THE SECRETARY
N.S.S. COLLEGE CENTRAL COMMITTEE,
PERUNNA, CHANGANASSERY,
KOTTAYAM , PIN - 686002
BY ADV S.MUHAMMED HANEEFF
BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
RP No. 572 of 2022 & connected cases
75
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944
RP NO. 653 OF 2022
AGAINST THE JUDGMENT IN WA 1082/2021 OF HIGH COURT OF
KERALA
REVIEW PETITIONERRESPONDENTS:
AYISHA M.T,AGED 58 YEARS
W/O. ABDUL KHAYOOM K.V.,
NARIKKUTH HOUSE,P.O. PULIKKAL,
MALAPPURAM DISTRICT
(RETIRED ASSOCIATE PROFESSOR IN ARABIC FROM
DARUL ULOOM ARABIC COLLEGE, VAZHAKKADI) -
PIN - 673637
BY ADVS.
K.P.SUDHEER
P.K.SURESH KUMAR (SR.)
RESPONDENTS/APPELLANTS:
1 STATE OF KERALA
REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY TO
GOVERNMENT,FINANCE DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001
2 THE PRINCIPAL SECRETARY TO GOVERNMENT
HIGHER EDUCATION DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM,, PIN - 695001
3 THE DIRECTOR OF COLLEGIATE EDUCATION
VIKAS BHAVAN, THIRUVANANTHAPURAM , PIN - 695001
4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION
RP No. 572 of 2022 & connected cases
76
KOZHIKODE , PIN - 673001
5 STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM , PIN - 695001
BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
RP No. 572 of 2022 & connected cases
77
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944
RP NO. 654 OF 2022
AGAINST THE JUDGMENT IN WA 1338/2021 OF HIGH COURT OF
KERALA
REVIEW PETITIONER/RESPONDENT:
BEENA SKARIAH, AGED 62 YEARS
W/O. THOMAS MATHEW,
ASSOCIATE PROFESSOR (RETIRED),
COMMERCE DEPARTMENT, MAR ATHANASIOUS COLLEGE,
KOTHAMANGALAM, RESIDING AT ARUVIPURATHU HOUSE,
MANNOOR, KEEZHILLAM P.O., PERUMBAVAOOR,
ERNAKULAM, PIN - 683541
BY ADVS.
K.P.SUDHEER
P.K.SURESH KUMAR (SR.)
RESPONDENTS/APPELLANTS:
1 STATE OF KERALA
REPRESENTED BY SECRETARY TO THE GOVERNMENT,
HIGHER EDUCATION DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001
2 THE DIRECTOR OF COLLEGIATE EDUCATION
VIKAS BHAVAN, THIRUVANANTHAPURAM , PIN - 695033
3 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION
NEAR MAHARAJAS COLLEGE, ERNAKULAM , PIN - 682011
4 THE ACCOUNTANT GENERAL ( A & E )
KERALA, THIRUVANANTHAPURAM , PIN - 695001
RP No. 572 of 2022 & connected cases
78
5 THE ADDITIONAL CHIEF SECRETARY TO GOVERNMENT
FINANCE DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM , PIN - 695001
BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
RP No. 572 of 2022 & connected cases
79
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944
RP NO. 655 OF 2022
AGAINST THE JUDGMENT IN WA 1120/2021 OF HIGH COURT OF
KERALA
REVIEW PETITIONERS/RESPONDENTS:
1 SHINY K. JACOB, AGED 58 YEARS
W/O. K.V. SALIM,
KATTACHIRAKUNNEL HOUSE,
U.C. COLLEGE P.O., ALUVA -, PIN - 683102
(RETIRED ASSOCIATE PROFESSOR IN STATISTICS,
U.C. COLLEGE, ALUVA).
2 TESSY CHACKO. P,AGED 58 YEARS
D/O. CHACKO P.T.,
ERA-133, PAREL HOUSE, ELAMKULAM LANE,
SREEKARYAM P.O.,
THIRUVANANTHAPURAM - , PIN - 695017
(RETRIED ASSOCIATE PROFESSOR IN PHYSICS,
ST. XAVIER'S COLLEGE, THUMBA).
BY ADVS.
K.P.SUDHEER
P.K.SURESH KUMAR (SR.)
RESPONDENTS/APPELLANTS:
1 STATE OF KERALA
REPRESENTED BY ADDITIONAL CHIEF SECRETARY TO
GOVERNMENT,FINANCE DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM
, PIN - 695001
2 THE PRINCIPAL SECRETARY TO GOVERNMENT
RP No. 572 of 2022 & connected cases
80
HIGHER EDUCATION DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM
, PIN - 695001
3 THE DIRECTOR OF COLLEGIATE EDUCATION
VIKAS BHAVAN, THIRUVANANTHAPURAM , PIN - 695001
4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION
HOSPITAL ROAD, NEAR COLLEGE GROUND,
KOCHI , PIN - 682011
5 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION
CROSS JUNCTION, KADAPPAKADA,
KOLLAM , PIN - 691001
6 STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY TO GOVERNMENT,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM , PIN - 695001
BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
RP No. 572 of 2022 & connected cases
81
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944
RP NO. 657 OF 2022
AGAINST THE JUDGMENT IN WA 1247/2021 OF HIGH COURT OF
KERALA
REVIEW PETITIONER/RESPONDENT:
PHILIPSON C. PHILIP,AGED 58 YEARS
S/O. K.P. PHILIP,
CHILAMPATH HOUSE, THELLAKOM P.O.,
KOTTAYAM - (RETIRED ASSOCIATE PROFESSOR OF
PHYSICS, ST. STEPHENS COLLEGE, UZHAVOOR).
, PIN - 686630
BY ADVS.
K.P.SUDHEER
P.K.SURESH KUMAR (SR.)
RESPONDENTS/APPELLANTS:
1 STATE OF KERALA
REPRESENTED BY ADDITIONAL CHIEF SECRETARY TO
GOVERNMENT, FINANCE DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM ,
PIN - 695001
2 THE SPECIAL SECRETARY TO GOVERNMENT
HIGHER EDUCATION DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM ,
PIN - 695001
3 THE DIRECTOR OF COLLEGIATE EDUCATION
VIKAS BHAVAN, THIRUVANANTHAPURAM ,
RP No. 572 of 2022 & connected cases
82
PIN - 695001
4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION
VYSAKARA KUNNU, KOTTAYAM , PIN - 686001
BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
RP No. 572 of 2022 & connected cases
83
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944
RP NO. 659 OF 2022
AGAINST THE JUDGMENT IN WA 1159/2021 OF HIGH COURT OF
KERALA
REVIEW PETITIONER/RESPONDENT:
DR. MARTHAKUTTY JOSEPH, AGED 60 YEARS
W/O. VINCENT AORATHA,
AORETHA HOUSE, AVOLI P.O.,
MUVATTUPUZHA - PIN - 686670
(RTD. ASSOCIATE PROFESSOR IN CHEMISTRY FROM
NIRMALA COLLEGE, MUVATTUPUZHA)
BY ADVS.
K.P.SUDHEER
P.K.SURESH KUMAR (SR.)
RESPONDENTS/APPELLANTS:
1 STATE OF KERALA
REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY TO
GOVERNMENT, FINANCE DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
2 THE PRINCIPAL SECRETARY TO GOVERNMENT
HIGHER EDUCATION DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM ,, PIN - 695001
3 THE DIRECTOR OF COLLEGIATE EDUCATION
VIKAS BHAVAN, THIRUVANANTHAPURAM , PIN - 695001
4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION
ERNAKULAM, HOSPITAL ROAD, KOCHI - 682011
RP No. 572 of 2022 & connected cases
84
5 STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM , PIN - 695001
BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
RP No. 572 of 2022 & connected cases
85
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944
RP NO. 660 OF 2022
AGAINST THE JUDGMENT IN WA 1385/2021 OF HIGH COURT OF
KERALA
REVIEW PETITIONER/RESPONDENT:
ISHACK POTHUMKADAN, AGED 58 YEARS
S/O. UNEEN. P.,
POTHUMKADAN HOUSE, PULLENGODE,
MALAPPURAM - , PIN - 676525(RETIRED ASSOCIATE
PROFESSOR IN ARABIC FROM M.U.A. COLLEGE,
PULIKAL).
BY ADVS.
K.P.SUDHEER
P.K.SURESH KUMAR (SR.)
RESPONDENTS/APPELLANTS:
1 STATE OF KERALA
REPRESENTED BY ADDITIONAL CHIEF SECRETARY TO
GOVERNMENT,FINANCE DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001
2 THE PRINCIPAL SECRETARY TO GOVERNMENT
HIGHER EDUCATION DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001
3 THE DIRECTOR OF COLLEGIATE EDUCATION
VIKAS BHAVAN, THIRUVANANTHAPURAM , PIN - 695001
4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION
RP No. 572 of 2022 & connected cases
86
KOZHIKODE, PIN - 673001
5 STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
RP No. 572 of 2022 & connected cases
87
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944
RP NO. 661 OF 2022
AGAINST THE JUDGMENT IN WA 1390/2021 OF HIGH COURT OF
KERALA
REVIEW PETITIONER/RESPONDENT:
DR. P.V.SREENIVASAN, AGED 57 YEARS
S/O. P.K. VELAYUDHAN,
ASSOCIATE PROFESSOR (RETD.),
DEPARTMENT OF CHEMISTRY, U.C. COLLEGE,
ALUVA - 683102,
RESIDING AT 'SANTHINIKETHAN' PERUMPILLY,
ALANGAD P.O., ERNAKULAM., PIN - 683511
BY ADVS.
K.P.SUDHEER
P.K.SURESH KUMAR (SR.)
RESPONDENTS/APPELLANTS:
1 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION
ERNAKULAM, PIN - 682011
2 THE DIRECTOR OF COLLEGIATE EDUCATION
VIKAS BHAVAN, THIRUVANANTHAPURAM , PIN - 695001
3 STATE OF KERALA
REPRESENTED BY ITS ADDITIONAL CHIEF SECRETARY TO
THE GOVERNMENT,
HIGHER EDUCATION (F) DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
4 THE ACCOUNTANT GENERAL ( A & E )
RP No. 572 of 2022 & connected cases
88
INDIAN AUDIT & ACCOUNTS DEPARTMENT,
OFFICE OF THE ACCOUNTANT GENERAL (A&E),
THIRUVANANTHAPURAM , PIN - 695001
BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
RP No. 572 of 2022 & connected cases
89
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944
RP NO. 662 OF 2022
AGAINST THE JUDGMENT IN WA 1430/2021 OF HIGH COURT OF
KERALA
REVIEW PETITIONER/RESPONDENT:
DR SUBHADRA DEVI P.K,AGED 59 YEARS
AGED 59 YEARS, W/O. SATHEESH. N.
VISHNAV, KUTTAPUZHA P.O.,PATHANAMTHITTA -
, PIN - 689103
BY ADVS.
K.P.SUDHEER
P.K.SURESH KUMAR (SR.)
RESPONDENTS/APPELLANTS:
1 STATE OF KERALA
REPRESENTED BY ADDITIONAL CHIEF SECRETARY TO
GOVERNMENT,FINANCE DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001
2 THE PRINCIPAL SECRETARY TO GOVERNMENT
HIGHER EDUCATION DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM
, PIN - 695001
3 THE DIRECTOR OF COLLEGIATE EDUCATION
OFFICE OF THE DIRECTOR OF COLLEGIATE EDUCATION,
VIKAS BHAVAN, THIRUVANANTHAPURAM
, PIN - 695001
4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION
RP No. 572 of 2022 & connected cases
90
OFFICE OF THE DEPUTY DIRECTOR OF COLLEGIATE
EDUCATION, VAYASKARAKUNNU, KOTTAYAM
, PIN - 686001
5 STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM
, PIN - 695001
BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
RP No. 572 of 2022 & connected cases
91
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944
RP NO. 663 OF 2022
AGAINST THE JUDGMENT IN WA 1456/2021 OF HIGH COURT OF
KERALA
REVIEW PETITIONER/RESPONDENT:
PHILIP VARUGHESE PORATTOOR, AGED 60 YEARS
S/O LATE P.K. VARUGHESE,
RETIRED ASSOCIATE PROFESSOR,
ST. THOMAS COLLEGE, KOZHENCHERRY,
RESIDING AT PORATTOOR HOUSE, THEKKEMALA P.O.,
KOZHENCHERY, PATHANAMTHITTA , PIN - 689654
BY ADVS.
K.P.SUDHEER
P.K.SURESH KUMAR (SR.)
RESPONDENTS/APPELLANTS:
1 THE PRINCIPAL SECRETARY TO GOVERNMNT
DEPARTMENT OF HIGHER EDUCATION,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DIRECTOR OF COLLEGIATE EDUCATION
VIKAS BHAVAN, THIRUVANANTHAPURAM , PIN - 695001
3 THE ACCOUNT GENERAL ( A & E )
KERALA,THIRUVANANTHAPURAM , PIN - 695001
BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
RP No. 572 of 2022 & connected cases
92
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944
RP NO. 664 OF 2022
AGAINST THE JUDGMENT IN WA 1278/2021 OF HIGH COURT OF
KERALA
REVIEW PETITIONER/RESPONDENT:
MARY K.P, AGED 62 YEARS
W/O. JOSE ABRAHAM,
ASSOCIATE PROFESSOR (RETIRED),
ENGLISH DEPARTMENT,
MAR ATHANASIOUS COLLEGE, KOTHAMANGALAM,
RESIDING AT KATTARUKUDIYIL HOUSE,
ALLARA P.O., PERUMBAVOOR,
ERNAKULAM , PIN - 683556
BY ADVS.
K.P.SUDHEER
P.K.SURESH KUMAR (SR.)
RESPONDENTS/APPELLANTS:
1 STATE OF KERALA
REPRESENTED BY SECRETARY TO GOVERNMENT,
HIGHER EDUCATION DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM
, PIN - 695001
2 THE DIRECTOR OF COLLEGIATE EDUCATION
VIKAS BHAVAN, THIRUVANANTHAPURAM , PIN - 695033
3 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION
NEAR MAHARAJAS COLLEGE, ERNAKULAM , PIN - 682011
RP No. 572 of 2022 & connected cases
93
4 THE ACCOUNTANT GENERAL ( A & E )
KERALA,THIRUVANANTHAPURAM , PIN - 695039
5 THE ADDITIONAL CHIEF SECRETARY TO GOVERNMENT
FINANCE DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
RP No. 572 of 2022 & connected cases
94
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944
RP NO. 665 OF 2022
AGAINST THE JUDGMENT IN WA 1364/2021 OF HIGH COURT OF
KERALA
REVIEW PETITIONER/RESPONDENT:
MAJO V. KURIAKOSE, AGED 62 YEARS
S/O. V.J. KURIAKOSE,
ASSOCIATE PROFESSOR (RETIRED),
DEPARTMENT OF CHEMISTRY,
NIRMALA COLLEGE, MOOVATTUPUZHA, ERNAKULAM,
RESIDING AT VICHATTU HOUSE,
OPP. CLUB, RIVER VIEW ROAD,
THODUPUZHA P.O., IDUKKI - , PIN - 685584
BY ADVS.
K.P.SUDHEER
P.K.SURESH KUMAR (SR.)
RESPONDENTS/APPELLANTS:
1 STATE OF KERALA
REPRESENTED BY SECRETARY TO GOVERNMENT,
HIGHER EDUCATION DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001
2 THE DIRECTOR OF COLLEGIATE EDUCATION
VIKAS BHAVAN, THIRUVANANTHAPURAM , PIN - 695003
3 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION
NEAR MAHARAJAS COLLEGE, ERNAKULAM , PIN - 682011
4 THE ACCOUNTANT GENERAL GENERAL ( A & E )
KERALA, THIRUVANANTHAPURAM, PIN - 695001
RP No. 572 of 2022 & connected cases
95
5 THE ADDITONAL CHIEF SECRETARY TO GOVERNMENT
FINANCE DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM , PIN - 695001
BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
RP No. 572 of 2022 & connected cases
96
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944
RP NO. 666 OF 2022
AGAINST THE JUDGMENT IN WA 1472/2021 OF HIGH COURT OF
KERALA
REVIEW PETITIONERS/RESPONDENTS 2 & 5:
1 DR BIJU HOHN. M, AGED 51 YEARS
S/O. JOHN M.J.,
ASSOCIATE PROFESSOR AND HEAD OF THE DEPARTMENT,
DEPARTMENT OF COMMERCE,
ST. THOMAS COLLEGE (AUTONOMOUS),
THRISSUR,, PIN - 680005
RESIDING AT MAILIT PAL THINGAL HOUSE,
HARMONY STREET, LORDUPURAM,
EAST FORT, THRISSUR
2 MARIYAMMA JOHN, AGED 55 YEARS
W/O. POWER JOSE KONIKKARA,
ASSOCIATE PROFESSOR, DEPARTMENT OF PHYSICS,
MERCY COLLEGE, PALAKKAD,, PIN - 695572
RESIDING AT KONIKKARA HOUSE, 27/766 (2),
SIRNIVASA GARDENS, KALLIKKAD, PALAKKAD
BY ADVS.
K.P.SUDHEER
P.K.SURESH KUMAR (SR.)
RESPONDENTS/APPELLANTS & RESPONDENTS 1, 3 4 & 6:
1 STATE OF KERALA
REPRESENTED BY SECRETARY TO GOVERNMENT,
HIGHER EDUCATION DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001
RP No. 572 of 2022 & connected cases
97
2 THE DIRECTORATE OF COLLEGIATE EDUCATION
VIKAS BHAVAN, THIRUVANANTHAPURAM , PIN - 695033
3 DR JOBY THOMAS. K,AGED 57 YEARS
S/O. K.O. THOMAS,
ASSOCIATE PROFESSOR (RETIRED),
DEPARTMENT OF CHEMISTRY, ST. THOMAS COLLEGE
(AUTONOMOUS)THRISSUR,
RESIDING AT KAKKASSERY HOUSE,
VELUKARAN LANE, EAST FORT, THRISSUR
, PIN - 680005
4 DR MINI CHANDRAN C,AGED 55 YEARS
W/O. PRASAD. D.,
ASSOCIATE PROFESSOR AND HEALTH OF THE
DEPARTMENT,DEPARTMENT OF ZOOLOGY, KSMDB COLLEGE,
SASTHAMCOTTA, KOLLAM, RESIDING AT MOHANAM,
MANAKKARA, SHANKARA MANGALAM COMPOUND,
SASTHAMKOTTA, KOLLAM, PIN - 690521
5 DR THRISINIA M ALAPAT,AGED 51 YEARS
W/O. DR. FRANCY KAKKASSERY,
ASSOCIATE PROFESSOR, DEPARTMENT OF ENGLISH,
MERCY COLLEGE, PALAKKAD,
RESIDING AT A3, ALAKANANDA RESIDENCY,
CHUNGAM P.O., AYYANTHOLE, THRISSUR, PIN - 680003
6 DR BIJU C.S, AGED 51 YEARS
S/O. C.S. CHERIAN,
ASSOCIATE PROFESSOR, DEPARTMENT OF ENGLISH AND
COORDINATE DEPARTMENT OF MEDIA STUDIES,
ST. THOMAS COLLEGE, THRISSUR,,
RESIDING AT CHEMPAKATHINAL HOUSE,
YASORAM ROAD, CHRISTOPHER NAGAR,
OLLUR, THRISSUR, PIN - 680306
BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
RP No. 572 of 2022 & connected cases
98
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944
RP NO. 667 OF 2022
AGAINST THE JUDGMENT IN WA 1261/2021 OF HIGH COURT OF
KERALA
REVIEW PETITIONER/RESPONDENT:
VARGHESE P.G, AGED 61 YEARS
S/O. K.G. PHILOPOSE,
POIKAYIL, NEETHI NAGAR, 32A,
PATTATHANAM P.O., KOLLAM - 691021
(RETIRED ASSOCIATE PROFESSOR IN MATHEMATICS,
MARTHOMA COLLEGE, THIRUVALLA)
BY ADVS.
K.P.SUDHEER
P.K.SURESH KUMAR (SR.)
RESPONDENTS/APPELLANTS:
1 STATE OF KERALA
REPRESENTED BY ADDITIONAL CHIEF SECRETARY TO
GOVERNMENT,FINANCE DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001
2 THE PRINCIPAL SECRETARY TO GOVERNMENT
HIGHER EDUCATION DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001
3 THE DIRECTOR OF COLLEGIATE EDUCATION
VIKAS BHAVAN, THIRUVANANTHAPURAM , PIN - 695001
4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION
VYSAKARA KUNNU, KOTTAYAM , PIN - 686001
RP No. 572 of 2022 & connected cases
99
5 STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY,
SECRETARIAT,THIRUVANANTHAPURAM , PIN - 695001
BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
RP No. 572 of 2022 & connected cases
100
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944
RP NO. 669 OF 2022
AGAINST THE JUDGMENT IN WA 1362/2021 OF HIGH COURT OF
KERALA
REVIEW PETITIONER/RESPONDENT:
DR SHAIK MOHAMMED, AGED 58 YEARS
S/O. MOHAMMED SHA,
ERAMBACHALIL HOUSE, KEZHISSERI,
KUZHIMANNA P.O.,
MALAPPURAM - PIN - 673641
(RETIRED ASSOCIATE PROFESSOR IN ARABIC FROM
M.U.A. COLLEGE, PULICKAL). ,
BY ADVS.
K.P.SUDHEER
P.K.SURESH KUMAR (SR.)
RESPONDENTS/APPELLANTS:
1 STATE OF KERALA
REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY TO
GOVERNMENT, FINANCE DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001
2 THE PRINICPAL SECRETARY TO GOVERNMENT
HIGHER EDUCATION DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001
3 THE DIRECTOR OF COLLEGIATE EDUCATION
VIKAS BHAVAN, THIRUVANANTHAPURAM , PIN - 695033
4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION
RP No. 572 of 2022 & connected cases
101
KOZHIKODE , PIN - 673001
BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
RP No. 572 of 2022 & connected cases
102
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944
RP NO. 670 OF 2022
AGAINST THE JUDGMENT IN WA 1352/2021 OF HIGH COURT OF
KERALA
REVIEW PETITIONER/RESPONDENT:
LATHADEVI P.K, AGED 61 YEARS
D/O. KESAVAN POTTI,
PERIYAMANA, SWARGAN ROAD,
DESOM P.O., ALUVA, PIN - 683101
(RETIRED ASSOCIATE PROFESSOR IN PHYSICS,
ST. XAVIER'S COLLEGE, ALUVA
BY ADVS.
K.P.SUDHEER
P.K.SURESH KUMAR (SR.)
RESPONDENTS/APPELLANTS:
1 STATE OF KERALA
REPRESENTED BY ADDITIONAL CHIEF SECRETARY TO
GOVERNMENT,FINANCE DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM , PIN - 695001
2 THE PRINCIPAL SECRETARY TO GOVERNMENT
HIGHER EDUCATION DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM
, PIN - 695001
3 THE DIRECTOR OF COLLEGIATE EDUCATION
OFFICE OF THE DIRECTOR OF COLLEGIATE EDUCATION,
VIKAS BHAVAN, THIRUVANANTHAPURAM
RP No. 572 of 2022 & connected cases
103
, PIN - 695001
4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION
OFFICE OF THE DEPUTY DIRECTOR OF COLLEGE
EDUCATION,ERNAKULAM, HOSPITAL ROAD,
KOCHI , PIN - 682011
5 STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM , PIN - 695001
BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
RP No. 572 of 2022 & connected cases
104
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944
RP NO. 676 OF 2022
AGAINST THE JUDGMENT IN WA 1329/2021 OF HIGH COURT OF
KERALA
REVIEW PETITIONER/RESPONDENT:
HAMZA A.M.P, AGED 59 YEARS
S/O. ZUBAIR V.K. (LATE),
RHYTHM, NEAR ANDI COMPANY,
THIRUVANGOOR P.O., KOZHIKODE DISTRICT,
(RETIRED ASSOCIATE PROFESSOR OF PHYSICS FROM
MES KEVEEYEM COLLEGE, VALANCHERRY).
, PIN - 673304
BY ADVS.
K.P.SUDHEER
P.K.SURESH KUMAR (SR.)
RESPONDENTS/APPELLANTS:
1 STATE OF KERALA
REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY TO
GOVERNMENT,FINANCE DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001
2 THE PRINCIPAL SECRETARY TO GOVERNMENT
HIGHER EDUCATION DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001
3 THE DIRECTOR OF COLLEGIATE EDUCATION
THIRUVANANTHAPURAM , PIN - 695001
4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION
RP No. 572 of 2022 & connected cases
105
KOZHIKODE , PIN - 673001
5 STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM , PIN - 695001
BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
RP No. 572 of 2022 & connected cases
106
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944
RP NO. 678 OF 2022
AGAINST THE JUDGMENT IN WA 1142/2021 OF HIGH COURT OF
KERALA
REVIEW PETITIONERS/RESPONDENTS 1 TO 3:
1 DR. BALU KUZHIVELIL,AGED 60 YEARS
S/O. K.J. THOMAS,
ASSOCIATE PROFESSOR (RTD), CHRIST COLLEGE,
IRINJALAKKUDA, RESIDING AT KUZHIVELIL HOUSE,
DON BOSCO SCHOOL ROAD, IRINJALAKUDA,
THRISSUR - , PIN - 680121
2 SMT. LILLY T.I , AGED 61 YEARS
W/O. E.J. VINCENT,
ASSOCIATE PROFESSOR (RTD),
ST. JOSEPH'S COLLEGE, IRINJALAKKUDA,
MUTTIKKAL HOUSE, SAKTHI NAGAR,
IRINJALAKKUDA NORTH P.O, PIN - 680125
3 DR. P.T. SEBASTIAN,AGED 61 YEARS
S/O. P.T. THOMAS,
ASSOCIATE PROFESSOR (RTD),
NEHRU ART & SCIENCE COLLEGE, KANHANGAD,
RESIDING AT PADAVIL HOUSE, PALLIKKARA,
NILESHWAR P.O., KASARGOD DISTRICT , PIN - 671314
BY ADVS.
K.P.SUDHEER
P.K.SURESH KUMAR (SR.)
RP No. 572 of 2022 & connected cases
107
RESPONDENTS/APPELLANT & 4TH RESPONDENT:
1 STATE OF KERALA
REPRESENTED BY ADDITIONAL CHIEF SECRETARY TO
GOVERNMENT,FINANCE DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM , PIN - 695001
2 THE SECRETARY TO GOVERNMENT
HIGHER EDUCATION DEPARTMENT,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM , PIN - 695001
3 THE DIRECTOR OF COLLEGIATE EDUCATION
VIKAS BHAVAN, THIRUVANANTHAPURAM , PIN - 695001
4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION
DIRECTORATE OF COLLEGIATE EDUCATION,
THRISSUR, PIN - 680001
5 THE ACCOUNTANT GENERAL ( A & E )
KERALA, THIRUVANANTHAPURAM, PIN - 695001
6 CALICUT UNIVERSITY
REPRESENTED BY THE REGISTRAR,
THENHIPALAM, CALICUT UNIVERSITY P.O
, PIN - 673635
BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
RP No. 572 of 2022 & connected cases
108
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944
RP NO. 738 OF 2022
AGAINST THE JUDGMENT IN WA 1112/2021 OF HIGH COURT OF
KERALA
REVIEW PETITIONERS/RESPONDENT :
1 RAJEEV.D.,AGED 65 YEARS,
S/O.K.V.DIVAKARA PANICKER, RAJEEVAM,
DREAM NAGAR, KANNIMELCHERRY, KAVANADU P.O.,
KOLLAM DISTRICT, PIN 691 003
(RETIRED ASSOCIATE PROFESSOR OF PHYSICAL
EDUCATION, SN COLLEGE, KOLLAM)
2 DR.JUBAIRA BEEVI, DILDAR, KERALAPURAM,
PERUMPUZHA P.O., KOLLAM DISTRICT, PIN 691 504
(RETIRED PRINCIPAL, TKM ARTS AND SCIENCE
COLLEGE, KOLLAM)
3 SMT.USHA L.R., MUKHIL VHLRA 103, THEVALLY P.O.,
KOLAM DISTRICT, PIN 691 009
(RETIRED ASSOCIATE PROFESSOR OR ECONOMICS,
FATHIMA MATHA NATIONAL COLLEGE, KOLLAM)
4 SMT.SOPHIAMMAL NATTAR P., MARUTONES JNRA 47A,
PATTATHANAM P.O., KOLLAM DISTRICT PIN 691 021
(RETIRED ASSOCIATE PROFESSOR OF BOTONY,
FATHIMA MATHA NATIONAL COLLEGE, KOLLAM)
5 V.R.AHITHAKUMAR, AMBADI AKSHAYA NAGAR,
KADAPAKADA, KOLLAM DISTRICT, PIN 691 008
(RETIRED ASSOCIATE PROFESSOR OF MALAYALAM,
ST.STEPEHNS COLLEGE, PATHANAPURAM)
BY ADV M.S.RADHAKRISHNAN NAIR
RP No. 572 of 2022 & connected cases
109
RESPONDENTS/APPELLANTS:
1 THE STATE OF KERALA
REPRESENTED BY ADDITIONAL CHIEF SECRETARY TO
GOVERNMENT, FINANCE DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM - 695 001.
2 THE SPECIAL SECRETARY TO GOVERNMENT
HIGHER EDUCATION DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM - 695 001.
3 THE DIRECTOR OF COLLEGIATE EDUCATION
OFFICE OF THE DIRECTOR OF COLLEGIATE EDUCATION,
VIKAS BHAVAN, THIRUVANANTHAPURAM - 695 001.
4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION
KOLLAM
OFFICE OF THE DEPUTY DIRECTOR OF COLLEGIATE
EDUCATION, KADAPPAKADA, KOLLAM - 691 008.
BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
RP No. 572 of 2022 & connected cases
110
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 17TH DAY OF AUGUST 2022 / 26TH SRAVANA, 1944
RP NO. 747 OF 2022
AGAINST THE JUDGMENT IN WA 1285/2021 OF HIGH COURT OF
KERALA
REVIEW PETITIONERS/RESPONDENTS:
1 MURALI K.,AGED 57 YEARS
ASSOCIATE PROFESSOR (RETIRED),
T.K.M.M.COLLEGE, NANGHAR KULANGARA,
RESIDING AT VARIKOLIL, CHERAVALLY,
KAYAMKULAM P.O., ALAPPUZHA - 690 502.
2 SOMANATHAN PILLAI G.
ASSOCIATE PROFESSOR (RTD.), MSM COLLEGE,
KAYAMKULAM, RESIDING AT PATTERETH LAKSHMI VIHAR,
CHERAVALLY, KAYAMKULAM P.O.,
ALAPPUZHA - 690 502.
3 A.R.SOMANATHAN
ASSOCIATE PROFESSOR (RTD.), MSM COLLEGE,
KAYAMKULAM, RESIDING AT PRANAVAM MANGARAM,
PANDALAM, PATHANAMTHITTA - 689 501.
BY ADV M.S.RADHAKRISHNAN NAIR
RESPONDENTS/APPELLANTS:
1 THE STATE OF KERALA
REPRESENTED BY ADDITIONAL CHIEF SECRETARY TO
GOVERNMENT, FINANCE DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM - 695 001.
2 THE SPECIAL SECRETARY TO GOVERNMENT
RP No. 572 of 2022 & connected cases
111
HIGHER EDUCATION DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM - 695 001.
3 THE DIRECTOR OF COLLEGIATE EDUCATION
OFFICE OF THE DIRECTOR OF COLLEGIATE EDUCATION,
VIKAS BHAVAN, THIRUVANANTHAPURAM - 695 001.
4 THE DEPUTY DIRECTOR OF COLLEGIATE
EDUCATION,KOLLAM
OFFICE OF THE DEPUTY DIRECTOR OF COLLEGIATE
EDUCATION, KADAPPAKADA, KOLLAM - 691 008.
BY SR.GOVERNMENT PLEADER SRI.B.UNNIKRISHNA KAIMAL
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
17.08.2022, ALONG WITH RP.572/2022 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
RP No. 572 of 2022 & connected cases
112
A.K.JAYASANKARAN NAMBIAR & MOHAMMED NIAS C.P., JJ
-----------------------------------------
R.P.Nos.572,584,600,602,603,607,616,617,618,619,
621,622,623,624,625, 627,628,629,630,631,632,
633,634,635,636,638,639,640,641,642, 643,
644,645,648,652,653,654,655,657,659,660,
661,662, 663,664,665,666,667,669,670,676,678,
738 & 747 of 2022
--------------------------------------------
Dated this the 17th day of August 2022
ORDER
A.K.Jayasankaran Nambiar.J The learned counsel for the review petitioners seeks permission to withdraw the Review Petitions without prejudice to the right of the review petitioners to agitate issues not urged or decided in the judgment under review in fresh proceedings, if so advised. Permission is granted. The Review Petitions are dismissed as withdrawn without prejudice to the right of the petitioners reserved above.
Sd/-
A.K.JAYASANKARAN NAMBIAR, JUDGE Sd/-
MOHAMMED NIAS C.P., JUDGE dlk 17.8.2022