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State of Goa - Section

Section 88 in The Corporation of the City of Panaji (Election) Rules, 2004

88. Closing of voting machine in case of Booth capturing.

- Where the Presiding Officer is of opinion that booth capturing is taking place at a polling station or at a place fixed for the poll, he shall immediately close the control unit of the voting machine to ensure that no further votes can be recorded and shall detach the balloting unit from the control unit.