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State of Kerala - Section

Section 165 in Kerala Factories Rules, 1957

165. Installing of pipe lines for inflammable liquids.

- All pipe lines for the transport of inflammable liquids shall be protected from breakage, shall be arranged so that there is no risk of mechanical damage from vehicles, and shall be so laid that they drain throughout without the collection of deposits at any part. All Flanged joints, bends and other connections shall be regularly inspected. Cocks and valves shall be so constructed that explosive residues cannot collect therein. The open and closed positions of all cocks and valves shall be clearly indicated on the outside.