Section 2(2)(a) in Conduct of Elections Rules, 1961

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Union of India - Subsection

Section 2(2)(a) in Conduct of Elections Rules, 1961

(a)he has placed a mark on such instrument or other paper in the presence of the returning officer or the presiding officer or such other officer as may be specified in this behalf by the Election Commission, and

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Union of India - Subsection

Section 2(2)(a) in Conduct of Elections Rules, 1961