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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Goa - Subsection

Section 23(2) in The Goa, Daman and Diu Land Revenue (Disposal of Government Lands) Rules, 1971

(2)The Collector may, with the approval of the Government, alter such list, according as the changing circumstance of any area in his jurisdiction may demand.