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[Cites 0, Cited by 0] [Section 30A(2)] [Section 30A] [Entire Act]

State of Telangana - Subsection

Section 30A(2)(ii) in Telangana Tax on Professions, Trades, Callings and Employments Act, 1987

(ii)relates to a transaction or issue which is designed apparently for the avoidance of tax: