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Madhya Pradesh High Court

Chotelal vs The State Of Madhya Pradesh on 13 February, 2025

Author: Prakash Chandra Gupta

Bench: Prakash Chandra Gupta

1 MCRC-6945-2025 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MCRC No. 6945 of 2025 (CHOTELAL Vs THE STATE OF MADHYA PRADESH ) Dated : 13-02-2025 Shri Harsh Yadav, Advocate for the applicant. Shri Madhusudan Yadav, Public Prosecutor for the non- applicant/State.

Case diary is not available.

Let the case diary be produced on the next date of hearing. List after a week.

(PRAKASH CHANDRA GUPTA) JUDGE gp Signature Not Verified Signed by: GEETA PRAMOD Signing time: 13-02-2025 17:05:59