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Cable Operators Welfare Federation ... vs Govt. Of Nct Of Delhi on 11 December, 2024

     ITEM NO.26                         COURT NO.8                 SECTION XIV

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)              No(s).   18570/2017

     [Arising out of impugned final judgment and order dated 09-03-2017
     in WPC No. 477/2014 passed by the High Court of Delhi at New Delhi]

     CABLE OPERATORS WELFARE FEDERATION (INDIA) & ORS.              Petitioner(s)

                                                VERSUS

     GOVT. OF NCT OF DELHI & ORS.                                   Respondent(s)

     WITH
     SLP(C) No. 19267-19270/2017 (XIV)

         SLP(C) No. 18576-18577/2017 (XIV)

      SLP(C) No. 3816-3821/2018 (XIV)
     (IA No. 27103/2023 - CLARIFICATION/DIRECTION
     IA No. 83636/2017 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT

IA No. 27094/2023 - INTERVENTION APPLICATION IA No. 83638/2017 - PERMISSION TO FILE LENGTHY LIST OF DATES) Date : 11-12-2024 This petition was called on for hearing today. CORAM :

HON'BLE MRS. JUSTICE B.V. NAGARATHNA HON'BLE MR. JUSTICE NONGMEIKAPAM KOTISWAR SINGH For Petitioner(s) Mr. Fuzail Ahmad Ayyubi, AOR Mr. N. Rajaraman, AOR Mr. Sumit R. Sharma, AOR Mr. Raj Bahadur Yadav, AOR For Respondent(s) Mr. Md. Rashid Saeed, AOR Mr. Vivek Sarin, Adv.

Mr. Dhruv Dev Gupta, Adv. Mr. Satish C. Kaushik, Adv. Ms. Divyanshi Singh, Adv.

Mr. Vikram Singh, AOR Mr. S.K. Bagaria, Sr. Adv.

Ms. Arundhati Katju, Sr. Adv.

Mr. Vibhav Srivastava, Adv. 14:58:45 IST Reason: Ms. Shristi Borthakur, Adv.

Mr. Sharad Kumar Puri, Adv. Ms. Ritim Mangla, Adv. Mr. Sachin Dubey, Adv.

contd..

 - 2 -

Mrs. Pinki Aggarwal, Adv. Mrs. Priya Puri, AOR Mr. K.M.Nataraj, A.S.G. Mrs. Swarupama Chaturvedi, Sr. Adv. Mr. Mukesh Kumar Maroria, Aor, Adv. Mr. Devashish Bharukha, Adv. Ms. Rekha Pandey, Adv. Mr. Arkaj Kumar, Adv.

Mr. Yuvraj Sharma, Adv. Mr. Shreekant Neelappa Terdal, AOR Mr. Raj Bahadur Yadav, AOR Mr. C. K. Sasi, AOR Ms. Meena K Poulose, Adv.

Mr. Biju P Raman, AOR Mr. Manish Vashishtha, AOR Mr. Ravindra Sadanand Chingale, AOR UPON hearing the counsel the Court made the following O R D E R List on 22.01.2025.

(NEETU SACHDEVA) (DIVYA BABBAR) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)