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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Punjab - Subsection

Section 13(2)(d) in The Punjab Scheduled Castes Land Development and Finance Corporation Act, 1970

(d)receive such salary and allowances and be governed by such terms and conditions of service as may be determined by the Board and approved by the State Government.