Supreme Court - Daily Orders
M/S N.N. Global Mercantile Private ... vs M/S Indo Unique Flame Ltd. on 19 January, 2023
Bench: K.M. Joseph, Ajay Rastogi, Aniruddha Bose, Hrishikesh Roy, C.T. Ravikumar
ITEM NO.501 COURT NO.3 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 3802-3803/2020
M/S N.N. GLOBAL MERCANTILE PRIVATE LIMITED Appellant(s)
VERSUS
M/S INDO UNIQUE FLAME LTD. & ORS. Respondent(s)
(IA No. 185816/2022 - INTERVENTION APPLICATION
IA No. 72141/2021 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Date : 19-01-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE K.M. JOSEPH
HON'BLE MR. JUSTICE AJAY RASTOGI
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
HON'BLE MR. JUSTICE HRISHIKESH ROY
HON'BLE MR. JUSTICE C.T. RAVIKUMAR
Mr. Gourab Banerji, Sr.Adv.(Amicus Curiae)
For Appellant(s) Mr. Gagan Sanghi, Adv.
Mr. Rameshwar Prasad Goyal, AOR
For Respondent(s) Mr. K.Ramakanth Reddy,Sr.Adv.
Mr. Rajul Shrivastav,Adv.
Ms. Charu Ambwani, AOR
Mr. Sanjay Kapur, AOR
Ms. Megha Karnwal, Adv.
Mr. Surya Prakash, Adv.
Mr. Arjun Bhatia, Adv.
Ms. Astha Gumber, Adv.
Ms. Malvika Trivedi, Sr. Adv.
Mr. Premlal Krishnan, Adv.
Mr. Rahul Arya, Adv.
Mr. Madhav Bhatia, Adv.
Ms. Bani Dixit, Adv.
Mr. Yogesh Sharma, Adv.
Signature Not Verified
Mr. Shailendra Slaria, Adv.
Digitally signed by
Anita Malhotra
Date: 2023.01.19
Mr. Arun Pandiyan, Adv.
16:47:44 IST
Reason: Mr. Alok Tripathi, AOR
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Mr. Debesh Panda, AOR
Mr. Naman Maheshwari,Adv.
Mr. Garv Malhotra,Adv.
Mr. Udbhav Gady,Adv.
Mr. Eshan Aprameya Chaturvedi,Adv.
Mr. Puneet Singh Bindra, AOR
Ms. Anshika Mishra,Adv.
Ms. Simran Jeet,Adv.
Mr. Rishabh Gupta,Adv.
UPON hearing the counsel the Court made the following
O R D E R
List the Civil Appeals on 24th January, 2023.
(NIDHI AHUJA) (ASHWANI KUMAR THAKUR) (RENU KAPOOR)
AR-CUM-PS AR-CUM-PS ASSISTANT REGISTRAR
(ANITA MALHOTRA) (NITIN TALREJA)
AR-CUM-PS COURT MASTER
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