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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Odisha - Subsection

Section 19(ix) in The Orissa Ayurvedic Medicine Act, 1960

(ix)to appoint Inspectors for the inspection of Ayurvedic institutions, dispensaries, hospitals, druggists' shops or firms in the State and to require institution giving instructions in the Ayurvedic system of medicine to furnish such information as may be necessary;