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Union of India - Section

Section 7 in The National Tiger Conservation Authority (Annual Report and Annual Statement of Accounts) Rules, 2007

(7)Where any amount written off or retained by way of providing for depreciation, renewals or diminution in the value of assets or retained by way of providing for any known liability is in excess of the amount which is considered reasonably necessary for the purpose, the excess shall be treated as a reserve and not as a provision.