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[Cites 0, Cited by 0] [Section 13(4)] [Section 13] [Entire Act]

State of Uttar Pradesh - Subsection

Section 13(4)(a) in The U.P. Secondary Education Services Commission (Procedure and Conduct of Business) First Regulations, 1995

(a)the proceedings of selection of candidates for different categories of posts right from the stage of advertisement for inviting applications to the stage of forwarding the panel of selected candidates;