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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of West Bengal - Subsection

Section 6(2A) in The Great Eastern Hotel (Acquisition of Undertaking) Act, 1980

(2A)[ The Hotel Authority shall have a Secretary who shall be appointed by the State Government from among the members of the Hotel Authority.] [Sub-Section (2A) inserted by W.B. Act 29 of 1981.]