Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(7)] [Section 2] [Entire Act] State of Tripura - Subsection Section 2(7)(a) in The Tripura Co-operative Societies Act, 1974 (a)the procurement, production or processing and distribution of goods to, or the performance of other services for, its members as also other customers, and