Andhra Pradesh High Court - Amravati
Sri Vijaya Jyothi College Of Nursing vs The State Of A.P., on 30 November, 2022
HIGH COURT OF ANDHRA PRADESH MAIN CASE No.: W.P. Nos.28957, 30129 and 34508 of 2022 PROCEEDING SHEET Sl.
No DATE ORDER OFFICE
NOTE
30.11.2022 UDPR, J & TMR, J Learned counsels for petitioners would submit that these matters have not connected with W.P. No.19262 of 2022 and batch and therefore, these matters may be directed to be posted before the concerned bench having the provision as per roster.
Registrar (Judicial) is directed to obtain orders of The Hon'ble The Chief Justice and list these matters before the bench having the provision as per the roster.
Since urgency is pleaded, the Registrar (Judicial) shall make endeavour to take such order and list the matters expeditiously.
________ UDPR, J ________ TMR, J SS